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Page No.# 1/2 vs The State Of Assam And Ors
2025 Latest Caselaw 5553 Gua

Citation : 2025 Latest Caselaw 5553 Gua
Judgement Date : 19 June, 2025

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Ors on 19 June, 2025

                                                                   Page No.# 1/2

GAHC010107762010




                                                            2021:GAU-AS:15134

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/6667/2010

         DEBDUT NATH and ANR.
         S/O LT. CHINTA HARAN NATH, R/O VILL. BONGAIGAON, WARD NO. 8, P.O.
         BONGAIGAON,DIST BONGAIGAON, ASSAM, WORKING AS ASSTT.
         TEACHER OF VIVEKANANDA VIDYAPETH ME SCHOOL, BONGAIGAON

         2: NADUL CH. DEY

          S/O LT. RADHA BINOD DEY
          R/O VILL. AND P.O. BONGAIGAON
          DIST BONGAIGAON
          ASSAM
          WORKING AS ASSTT. TEACHER OF NOW BONGAIGAON ME SCHOOL
          BONGAIGAO

         VERSUS

         THE STATE OF ASSAM AND ORS
         THROUGH THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
         EDUCATION ELEMENTARY DEPTT, DISPUR, GHY-6

         2:THE SECY.TO THE GOVT. OF ASSAM

          FINANCE DEPTT
          DISPUR
          GHY-6

         3:THE DIRECTOR OF ELEMENTARY EDUCATION

          ASSAM
          KAHILIPARA
          GHY-19

         4:THE DIST ELEMENTARY EDUCATION OFFICER
                                                                          Page No.# 2/2

             BONGAIGAON
             P.O. BONGAIGAON
             DIST BONGAIGAON
             ASSAM

            5:THE TREASURY OFFICER

             BONGAIGAON
             P.O.BONGAIGAON
             DIST BONGAIGAON
             ASSA

Advocate for the Petitioner : MR.B C DAS, MR. B C DAS,MS. I DAS,MR.S C BISWAS,MR.M
BISWAS,MR.L R MAZUMDER,MS.S KARMAKAR,MR.D BANIA

Advocate for the Respondent : SC, EDU, ,,,,




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                              ORDER

Date : 19.06.2025

Heard Ms. I. Das, learned counsel for the petitioners and also heard Mr. P. K. Bora, learned Standing Counsel, Elementary Education Department for the respondent Nos. 1,3 & 4.

Argument concluded.

Judgment reserved.

JUDGE

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