Sri Sonen Goyary vs The State Of Assam And Ors. Rep. By The ...
2025 Latest Caselaw 5487 Gua

Gauhati High Court

Sri Sonen Goyary vs The State Of Assam And Ors. Rep. By The ... on 18 June, 2025

Author: Nelson Sailo

Bench: Nelson Sailo

                                                                          Page No.# 1/3

GAHC010241782023




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/6793/2023

            SRI SONEN GOYARY
            S/O- THANEN GOYARY, R/O- VILLAGE PUB KACHUKATA,
            P.O- KACHUKATA, P.S- TAMULPUR, DIST- BAKSA (BTR), ASSAM

                         VERSUS

            1: THE STATE OF ASSAM AND ORS. REP. BY THE SECRETARY TO THE
            GOVERNMENT OF ASSAM, ELEMENTARY EDUCATION DEPARTMENT
            DISPUR, JANATA BHAWAN, GUWAHATI-6

            2:THE BODOLAND TERRITORIAL COUNCIL (BTC) KOKRAJHAR REP. BY
            ITS PRINCIPAL SECRETARY P.O- KOKRAJHAR DIST- KOKRAJHAR (BTC)
            ASSAM PIN-783370

            3:THE SECRETARY DEPARTMENT OF EDUCATION
            BTC P.O- KOKRAJHAR DIST- KOKRAJHAR (BTC) ASSAM PIN-783370

            4:THE DIRECTOR OF EDUCATION
            BTC P.O- KOKRAJHAR DIST- KOKRAJHAR (BTC) ASSAM PIN-783370

            5:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
            FINANCE DEPARTMENT DISPUR GUWAHATI-0

Advocate for the Petitioner   : MR. S K GOSWAMI, MR. R SHARMA,MR N SARMA

Advocate for the Respondent : SC, BTC, SC, ELEM. EDU,SC, FINANCE

Linked Case : WP(C)/6750/2023

SRI MRITYUNJOY DAS S/O- LATE RAJENDRA DAS R/O- VILLAGE BARIMAKHA P.O- LATIBARI P.S- TAMULPUR DIST- BAKSA (BTR) ASSAM Page No.# 2/3

VERSUS

1: THE STATE OF ASSAM AND ORS REPRESENTED BY THE SECRETARY TO THE GOVT OF ASSAM DEPARTMENT OF ELEMENTARY EDUCATION DISPUR GUWAHATI- 781006

2:THE BODOLAND TERRITORIAL COUNCIL KOKRAJHAR REP. BY THE PRINCIPAL SECRETARY BTC P.O AND DIST- KOKRAJHAR ASSAM PIN-783370

3:THE SECRETARY DEPARTMENT OF EDUCATION BTC P.O AND DIST- KOKRAJHAR ASSAM PIN-783370

4:THE DIRECTOR OF EDUCATIONBTC P.O AND DIST- KOKRAJHAR ASSAM PIN-783370

5:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI-06

Advocate for : MR. S K GOSWAMI Advocate for : SC BTC appearing for THE STATE OF ASSAM AND ORS

Linked Case : WP(C)/7527/2023

AMULLYA DEKA S/O- LATE UPEN DEKA R/O- VILL.- KALCHENI P.O. KALCHENI P.S. TAMULPUR DIST. BAKSA BTR ASSAM

VERSUS

1: THE STATE OF ASSAM AND 4 ORS REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM DEPARTMENT OF ELEMENTARY EDUCATION DISPUR GUWAHATI-781006.

2:THE BODOLAND TERRITORIAL COUNCIL (BTC) KOKRAJHAR REPRESENTED BY ITS PRINCIPAL SECRETARY P.O. KOKRAJHAR DIST. KOKRAJHAR BTR ASSAM PIN- 783370.

3:THE SECRETARY DEPARTMENT OF EDUCATION BTC P.O. AND DIST. KOKRAJHAR (BTR) ASSAM PIN- 783370.

4:THE DIRECTOR OF EDUCATION BTC P.O. AND DIST. KOKRAJHAR (BTR) ASSAM PIN- 783370.

5:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM FINANCE DEPARTMENT DISPUR GHY-781006.

Advocate for : MR. S K GOSWAMI Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS Page No.# 3/3

- BEFORE -

HON'BLE MR. JUSTICE NELSON SAILO

Date : 18-06-2025

Heard Mr. S.K. Goswami, learned counsel for the petitioners. Also heard Mr. P. Nayak, learned Standing Counsel, BTC.

Although Mr. S.K. Goswami, learned counsel for the petitioners does not subscribe to the submission of Mr. P. Nayak, learned Standing Counsel, BTC; Mr. P. Nayak, submits that similar matters are reserved for judgment by a Coordinate Bench of this Court and, therefore, the outcome of the same may be awaited.

In view of the above, let the matters be listed again on 30.07.2025.

JUDGE

Comparing Assistant