Imran Hussain Laskar vs The State Of Assam And 2 Ors
2025 Latest Caselaw 5398 Gua

Gauhati High Court

Imran Hussain Laskar vs The State Of Assam And 2 Ors on 16 June, 2025

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GAHC010177522023




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/4645/2023

            IMRAN HUSSAIN LASKAR
            S/O- LATE KHAIRUDDIN LASKAR,
            R/O- VILLAGE GONIRGRAM PART I,
            P.O- GONIRGRAM,
            DIST- CACHAR, ASSAM, PIN-788025



            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REP BY THE COMMISSIONER AND SECRETARY , PERSONNEL (B)
            DEPARTMENT
            (REP. THE STATE LEVEL COMMITTEE FOR COMPASSIONATE
            APPOINTMENT), DISPUR, GUWAHATI-06

            2:DEPUTY COMMISSIONER
             CUM CHAIRMAN
             DISTRICT LEVEL COMMITTEE (DLC)
             KARIMGANJ
             PIN-788710

            3:THE DIVISIONAL FOREST OFFICER
             KARIMGANJ DIVISION
             KARIMGANJ
             DHARAKUNA
             DIST- KARIMGANJ
            ASSAM
             PIN-78871

Advocate for the Petitioner   : MRS R CHETRI, MS. S RASUL,MR. M H RAJBARBHUIYAN

Advocate for the Respondent : SC, FOREST, GA, ASSAM
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                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                  ORDER

Date : 16.06.2025

The Registry to list this matter after disposal of Writ Appeal No.287/2023, preferred against the judgment and order of the co-ordinate Bench dated 30.01.2023 in WP(C).No.1646/2021.

JUDGE

Comparing Assistant