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W/O- Sri Ranjan Engti vs Dr. Ravi Kota
2025 Latest Caselaw 5395 Gua

Citation : 2025 Latest Caselaw 5395 Gua
Judgement Date : 16 June, 2025

Gauhati High Court

W/O- Sri Ranjan Engti vs Dr. Ravi Kota on 16 June, 2025

                                                                              Page No.# 1/2

GAHC010062882025




                                                                       undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C)/176/2025

            GIRBANI DEKA

            W/O- SRI RANJAN ENGTI, R/O- H NO. 54/37, SEUJI PATH, NEAR
            NABAGRAHA TEMPLE, KHARGULI, GUWAHATI- 781003, DIST-
            KAMRUP(M), ASSAM



            VERSUS

            DR. RAVI KOTA, I.A.S. AND ANR

            CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM, NEW CM BLOCK,
            3RD FLOOR, JANATA BHAWAN, DISPUR, GHY- 781006

            2:M.S. MANIVANNAN

             COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM

             PERSONNEL (A) DEPARTMENT

             JANATA BHAWAN

             DISPUR

             GHY-78100

Advocate for the Petitioner   : MR. P MAHANTA, M DAS,MS. M BORGOHAIN

Advocate for the Respondent : MR. D NATH (R-1,2), R SAHIINII (R-1,2)
                                                                                Page No.# 2/2

                                             BEFORE
                    HON'BLE THE CHIEF JUSTICE (ACTING) MR. LANUSUNGKUM JAMIR
                           HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
                                             ORDER

16.06.2025 (L.S. Jamir, C.J(Acting)

Heard Ms. M. Das, learned counsel for the petitioner.

Mr. D. Nath, learned counsel for the respondent Nos. 1 and 2 submits that the respondents has filed a SLP against the judgment and order passed by this Court and the Diary No. is. 29691/2025

Accordingly, list the matter after the ensuing summer vacation.

                                     JUDGE            CHIEF JUSTICE (ACTING)


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