Page No.# 1/2 vs The Union Of India And Anr
2025 Latest Caselaw 5256 Gua

Gauhati High Court

Page No.# 1/2 vs The Union Of India And Anr on 12 June, 2025

                                                                           Page No.# 1/2

GAHC010173072022




                                                                    2025:GAU-AS:7728

                          THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : I.A.(Crl.)/165/2023



           IRUNGBAM ANIL MEETEI
           S/O IRUNGBAM DEV SINGH. VILLAGE SUWONGBUNG
            PUNGDONGHAM
            AWANG LEIKAI
            PS LAMLONG
            DIST IMPHAL EAST
            MANIPUR.


            VERSUS

           THE UNION OF INDIA AND ANR
           REPRESENTED BY ASST. SGI

           2:THE NARCOTIC CONTROL BUREAU
           GUWAHATI ZONAL UNIT
            GUWAHATI
           ASSAM
            REPRESENTED BY THE STANDING COUNSEL
            NCB
            ------------
           Advocate for : MR. N H BARBHUIYA
           Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND ANR


                                 BEFORE
              HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                        ORDER

Date : 12-06-2025

In view of the judgment and order dated 12.06.2025 passed in Criminal Page No.# 2/2

Appeal No. 75/2023, no order is required to be passed in this interlocutory application.

I.A. stands closed accordingly.

JUDGE

Comparing Assistant