Indrajit Sen vs The State Of Assam And 8 Ors
2025 Latest Caselaw 1614 Gua

Gauhati High Court

Indrajit Sen vs The State Of Assam And 8 Ors on 30 July, 2025

                                                                     Page No.# 1/3

GAHC010015272023




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/446/2023

         INDRAJIT SEN
         S/O- LT. GOURANGA SEN, R/O- VILL- CHABATI (KALYANPUR), P.O.
         CHABATI, P.S. LILABARI, DIST.- LAKHIMPUR, ASSAM, PIN- 787001



         VERSUS

         THE STATE OF ASSAM AND 8 ORS
         REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM, IRRIGATION
         DEPTT., DISPUR, GHY-06

         2:THE COMM. AND SECY.
         TO THE GOVT. OF ASSAM
          IRRIGATION DEPTT.
          DISPUR
          GHY-06

         3:THE COMM. AND SECY.
         TO THE GOVT. OF ASSAM
          PENSION AND PUBLIC GRIEVANCES DEPTT.
          3RD FLOOR
          BLOCK A
         ASSAM SECRETARIAT
          DISPUR
          GHY-06

         4:THE COMM. AND SECY.
         TO THE GOVT. OF ASSAM
          FINANCE DEPTT.
          DISPUR
          GHY-06

         5:THE CHIEF ENGINEER
                                                                          Page No.# 2/3

             IRRIGATION DEPTT.
             GOVT. OF ASSAM
             GHY-03

            6:THE DEPUTY CHIEF ADMINISTRATOR
             CENTRAL MONITORING CELL
             IRRIGATION DEPTT.
             GOVT. OF ASSAM
             CHANDMARI
             GHY-03

            7:THE SUPERINTENDING ENGINEER
             LAKHIMPUR CIRCLE (IRRIGATION)
             NORTH LAKHIMPUR
             DIST.- LAKHIMPUR
            ASSAM
             PIN- 787001

            8:THE EXECUTIVE ENGINEER
             LAKHIMPUR-NAOBOICHA-BIHPURIA DIVISION (IRRIGATION)
             NORTH LAKHIMPUR
             DIST.- LAKHIMPUR
            ASSAM
             PIN- 787001

            9:THE ACCOUNTANT GENERAL (A AND E)
            ASSAM
             BELTOLA
             MAIDAMGAON
             GHY-2

Advocate for the Petitioner   : MR. A J SARMA, MS S GOYAL,MR. H ROHMAN,MR G
ALAM,MR. P D NAIR

Advocate for the Respondent : GA, ASSAM, SC, FINANCE,SC, AG (A AND E),SC, IRRIGATION
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                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                    ORDER

Date : 30.07.2025

Mr. P. Nayak, learned Additional Advocate General, appearing for the State Respondents, prays that he be granted a week time to place on record judgments in support of the submissions to be advanced by him in the matter.

Prayer accepted.

Registry to list this matter again on 07.08.2025, for further hearing.

JUDGE

Comparing Assistant