Page No.# 1/2 vs The State Of Assam And 6 Ors
2025 Latest Caselaw 1498 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And 6 Ors on 25 July, 2025

                                                                   Page No.# 1/2

GAHC010155242025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4025/2025

         NABANITA CHAKRABARTY AND ANR
         D/O SAMIR PRASAD CHAKRABARTY, VILL- HAKAMA PT. II (BILASIPARA
         WARD NO. 9 TOWN), P.O.- HAKAMA, P.S.- BILASIPARA, DIST- DHUBRI
         (ASSAM), PIN-783348

         2: DEEPJITA CHAKRABARTY
          D/O SAMIR PRASAD CHAKRABARTY
         VILL- HAKAMA PT. II (BILASIPARA WARD NO. 9 TOWN)
          P.O.- HAKAMA
          P.S.- BILASIPARA
          DIST- DHUBRI (ASSAM)
          PIN-78334

         VERSUS

         THE STATE OF ASSAM AND 6 ORS.
         REPRESENTED BY COMMISSIONER AND SECRETARY TO THE GOVT. OF
         ASSAM (REVENUE AND DISASTER MANAGEMENT DEPARTMENT),
         DISPUR, GHY-06

         2:THE DISTRICT COMMISSIONER
          DHUBRI
         ASSAM
          PIN-783301

         3:THE SUB-DIVISIONAL OFFICER CIVIL
          BILASIPARA
          CUM CO-DISTRICT COMMISSIONER
          BILASIPARA

         4:THE CIRCLE OFFICER
          BILASIPARA REVENUE CIRCLE
          DIST- DHUBRI
         ASSAM
                                                                         Page No.# 2/2

             PIN-783348

             5:RAJ PRASHAD CHAKRABARTY
              S/O LT. KIRITI PRASAD CHAKRABARTY
             VILL- HAKAMA PT. II (BILASIPARA WARD NO. 9 TOWN)
              P.O.- HAKAMA
              P.S.- BILASIPARA
              DIST- DHUBRI (ASSAM)
              PIN-783348

             6:PRAVATI SUTRADHAR
              D/O MANINDRA SUTRADHAR
             VILL- HAKAMA PT. II (BILASIPARA WARD NO. 9 TOWN)
              P.O.- HAKAMA
              P.S.- BILASIPARA
              DIST- DHUBRI (ASSAM)
              PIN-783348

             7:HIRAK PRASAD CHAKRABARTY
              S/O LT. DURGA PRASAD CHAKRABARTY
             VILL- HAKAMA PT. II (BILASIPARA WARD NO. 9 TOWN)
              P.O.- HAKAMA
              P.S.- BILASIPARA
              DIST- DHUBRI (ASSAM)
              PIN-78334

Advocate for the Petitioner   : MR. M U MONDAL, A A AHMED,MR K ISLAM,MS. N NASRIN

Advocate for the Respondent : SC, REVENUE, GA, ASSAM




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

25.07.2025

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant