Magma Hdi General Insurance Company Ltd vs Mona Chettri And 4 Ors
2025 Latest Caselaw 1493 Gua

Gauhati High Court

Magma Hdi General Insurance Company Ltd vs Mona Chettri And 4 Ors on 25 July, 2025

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GAHC010142182025




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/2288/2025


         MAGMA HDI GENERAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT MAGMA HOUSE NO. 24
         PARK STREET
         KOLKATA-700016 AND A REGIONAL OFFICE AT BLOCK 3B
         B201-202 ECOSPACE BUSINESS PARK
         AMBUJA REALITY CAMPUS
         ACTION AREA 110
         NORTH TWENTY FOUR PARGANA
         WEST BENGAL AND BRANCH OFFICE AT F-FORT BUILDING
         2ND FLOOR
         SOUTH SARANIA
         G.S. ROAD
         GUWAHATI-781007.


          VERSUS

         MONA CHETTRI AND 4 ORS
         W/O. LT. KISHAN BAHADUR CHETTRI

         2:PRINCE CHETRI
         S/O. LT. KISHAN BAHADUR CHETTRI

         3:PRINIDHI CHETRI
         D/O. LT. KISHAN BAHADUR CHETTRI
         ALL ARE R/O. VILL.- ROUMARI
         P/O. MANSHRI
         P/S. TEZPUR
         DIST. SONITPUR
         ASSAM
         PIN-782125
         RESPONDENT NO. 2 AND 3 BEING MINORS ARE REP. BY HIS LEGAL
         GUARDIAN
                                                                        Page No.# 2/3

            MOTHER RESPONDENT NO. 1.

           4:ABDUL JALIL
           S/O. LT. AMJAT ALI @ AMJAD ALI
           R/O. VILL.- BINIA GAON
           P/O. PANCHMILE
           P/S. TEZPUR
           DIST. SONITPUR
           ASSAM
           PIN-784025.

           5:MOYANUL ISLAM
           S/O. ABACH ALI @ ABASH ALI
           R/O. VILL.- TENGAKHUTI
           P/O. AND P/S. TEZPUR
           DIST. SONITPUR
           ASSAM
           PIN-784025.
           ------------
           Advocate for : MS. M SAIKIA
           Advocate for : appearing for MONA CHETTRI AND 4 ORS



                                 BEFORE
                    HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                       ORDER

Date : 25.07.2025

Heard Mr. R. Goswami, learned counsel for the applicant.

2. This interlocutory application is preferred by the applicant for staying the operation of the judgment and award dated 19.04.2025, passed by the learned Member, Motor Accident Claims Tribunal, Sonitpur, in MAC Case No. 109/2023 (D).

3 It appears that the connected appeal has already been admitted and the record has also been called for from the learned Tribunal.

4. Accordingly, this interlocutory application is allowed and the operation of the judgment and award dated 19.04.2025, stands stayed, subject to depositing Page No.# 3/3

of 50% of the awarded amount by the applicant before the Registry of this Court within a period of four weeks from today.

5. In terms of above, this application stands disposed of.

JUDGE

Comparing Assistant