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Page No.# 1/4 vs Pabankumar Borthakur And Ors
2025 Latest Caselaw 1470 Gua

Citation : 2025 Latest Caselaw 1470 Gua
Judgement Date : 25 July, 2025

Gauhati High Court

Page No.# 1/4 vs Pabankumar Borthakur And Ors on 25 July, 2025

Author: Devashis Baruah
Bench: Devashis Baruah
                                                                 Page No.# 1/4

GAHC010290852023




                                                           2025:GAU-AS:9622

                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Cont.Cas(C)/2/2024

         TURESWAR SAIKIA AND 4 ORS.
         SON OF SUNABOR SAIKIA,
         RESIDENT OF VILL- BISHNUPUR,
         UNDER SISSI MOUZA,
         P.O., P.S.- DHEMAJI,
         DISTRICT- DHEMAJI,
         STATE- ASSAM,
         PIN-

         2: MONESWAR BHUYAN
          SON OF LATE LAMON BHUYAN

         RESIDENT OF VILL- BISHNUPUR

         UNDER SISSI MOUZA

         P.O.
          P.S.- DHEMAJI

         DISTRICT- DHEMAJI

         STATE- ASSAM

         PIN-

         3: KHAGEN CHUTIA
          SON OF LATE LALIT CHUTIA

         RESIDENT OF VILL- BISHNUPUR

         UNDER SISSI MOUZA

         P.O.
          P.S.- DHEMAJI
                                               Page No.# 2/4


DISTRICT- DHEMAJI

STATE- ASSAM

PIN-

4: AKHIL SAIKIA
 SON OF BIPIN SAIKIA

RESIDENT OF VILL- BISHNUPUR

UNDER SISSI MOUZA

P.O.
 P.S.- DHEMAJI

DISTRICT- DHEMAJI

STATE- ASSAM

PIN-

5: PADMA BHUYAN
 SON OF LATE NARMAN BHUYAN

RESIDENT OF VILL- BISHNUPUR

UNDER SISSI MOUZA

P.O.
 P.S.- DHEMAJI

DISTRICT- DHEMAJI

STATE- ASSAM

PIN

VERSUS

PABANKUMAR BORTHAKUR AND ORS.
CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM,
GUWAHATI- 781006.

2:SYEDAIN ABBASI
THE SECRETARY TO THE GOVERNMENT OF ASSAM
                                                                Page No.# 3/4

   WATER RESOURCE DEPARTMENT

   DISPUR
   GUWAHATI- 781001.

   3:ANKUR BHARALI
   ACS
   THE DEPUTY COMMISSIONER
    DHEMAJI

   ASSAM
   PIN- 787057.

   4:BORSING RONGPI
    CHIEF ENGINEER

   WATER RESOURCE DEPARTMENT

   CHANDMARI
   GUWAHATI

   PIN- 781003.

   5:GYANENDRA DEV TRIPATHAI
   THE COMMISSIONER AND SECRETARY

   REVENUE AND DISASTER MANAGEMENT DEPARTMENT OF ASSAM

   GUWAHATI- 781006.

   6:SHRI RAVI KOTA
   IAS
    THE CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
   DISPUR
   GUWAHATI-06

   7:SHRI BHASKAR JYOTI SHARMA
   THE CHIEF ENGINEER WATER RESOURCES DEPARTMENT
   DISPUR
   GUWAHATI-2

For the Petitioner(s)   : Ms. D. Sonowal, Advocate

For the Respondent(s)   : Mr. R. Borpujari, Standing Counsel
                        : Mr. G. Pegu, Government Advocate
                        : Mr. A. Das, Standing Counsel
                                                                      Page No.# 4/4




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                    ORDER

Date : 25.07.2025

It has been submitted by Mr. G. Pegu, the learned Government Advocate appearing on behalf of the District Commissioner, Dhemaji that the amount of Rs.1,97,06,608/- have already been paid to the petitioner in terms with the judgment and order dated 15.05.2023.

2. Taking into account the above, this Court treats the said payment to be in compliance with the order dated 15.05.2023 passed in WP(C) No.4825/2018 and accordingly drops the present contempt proceedings.

3. Before parting with the record, this Court however observes that satisfaction recorded herein to the order dated 15.05.2023 passed in WP(C) No.4825/2018 shall not preclude the petitioners in WP(C) No.4825/2018 to seek a reference on account of inadequacy of compensation, if otherwise permissible under law.

JUDGE

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