Ahsan Ali vs Anima Khatun And 6 Ors
2025 Latest Caselaw 1081 Gua

Gauhati High Court

Ahsan Ali vs Anima Khatun And 6 Ors on 16 July, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                 Page No.# 1/3

GAHC010142942025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Crl.Pet./768/2025

         AHSAN ALI
         S/O LATE RAHAT ALI
         R/O SAHAR ALI ROAD NAYAPARA P.O.-GOALPARA P.S.-GOALPARA DIST-
         GOALPRA ASSAM PIN-783101.



         VERSUS

         ANIMA KHATUN AND 6 ORS.
         W/O LATE IKBAL ALI
         R/O NAYAPARA, NEAR MADRASSA FIELD, SAHAR ALI ROAD, P.O. AND
         P.S.-GOALPARA, DIST-GOALPARA, ASSAM, PIN-783101, ASSAM

         2:IFTEKHAR ALI
          S/O LATE IKBAL ALI
         R/O NAYAPARA NEAR MADRASSA FIELD SAHAR ALI ROAD P.O. AND P.S.-
         GOALPARA DIST-GOALPARA PIN-783101 ASSAM.

         3:WACAF ALI
          S/O LATE IKBAL ALI
         R/O NAYAPARA NEAR MADRASSA FIELD SAHAR ALI ROAD P.O. AND P.S.-
         GOALPARA DIST-GOALPARA PIN-783101 ASSAM.

         4:THE STATE OF ASSAM
          REPRESENTED BY THE COMMISSIONER AND SECRETARY
          GOVERNMENT OF ASSAM
          HOME AND ADMINISTRATION DEPARTMENT
          DISPUR
          GUWAHATI-781006.

         5:THE DISTRICT COMMISSIONER GOALPARA
          P.O.-GOALPARA
          DIST- GOALPARA
                                                                            Page No.# 2/3

             ASSAM
             PIN-783101

            6:THE CIRCLE OFFICER
             BALIJANA REVENUE CIRCLE
             DIST-GOALPARA
            ASSAM
             PIN-783101.

            7:THE OFFICER IN CHARGE
             GOALPARA POLICE STATION
             P.O.-GOALPARA
             DIST-GOALPARA ASSAM
             PIN-78310

Advocate for the Petitioner   : MR H DAS, D BARUAH

Advocate for the Respondent : PP, ASSAM,




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : 16.07.2025

Heard Mr. H. Das, learned counsel for the petitioner. Also heard Ms. S. H. Bora, learned Additional Public Prosecutor for the State of Assam appearing for the respondent No.4.

Issue notice.

No formal notice is required to be sent to the respondent No.4 as because Ms. Bora has accepted notice.

Extra copy of the petition shall be provided to her.

The petitioner shall take steps for service of notice upon the remaining Page No.# 3/3

respondents by registered post with A/D.

List this matter after 4(four) weeks.

Till returnable date the further proceedings of the Judgment dated 21.06.2025, passed by the learned Additional Sessions Judge, Goalpara in Criminal Revision No.21/2023 shall remain stayed.

JUDGE

Comparing Assistant