Page No.# 1/3 vs Jayanta Das And 9 Ors
2025 Latest Caselaw 1064 Gua

Gauhati High Court

Page No.# 1/3 vs Jayanta Das And 9 Ors on 15 July, 2025

                                                              Page No.# 1/3

GAHC010010532012




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : MC/3489/2012

         MD MAIN UDDIN and 2 ORS


         2: MD. ARMIN ALI


          3: MD. MAKISUR RAHMAN

         SONS OF LATE SURAJ ALI
         VILL. KARNAMADHU
         P.O. KARNAMADHU
         P.S. and DIST. KARIMGANJ
         ASSAM.
         VERSUS

         JAYANTA DAS and 9 ORS
         S/O LATE JYOTIRMOY DAS

         2:SMTI NEEVA DAS

         D/O LATE JYOTIRMOY DAS
         BOTH ARE THE RESIDENT OF VILL. and P.O. KARNAMADHU
         DIST. KARIMGANJ
         ASSAM.

          3:SMTI NANDITA DAS

         W/O SRI RANJU DAS
         D/O LATE JYOTIRMOY DAS
         VILL. and P.O. UDHARBOND
         SILCHAR
         CACHAR.

          4:OHID UDDIN CHOUDHURY
                                                      Page No.# 2/3


S/O ABDUL ROUF CHOUDHURY
R/O VILL. KARNAMDHU
P.O. KARNAMADHU
DIST.KARIMGANJ
ASSAM.

5:THE SETTLEMENT OFFICER

KARIMGANJ
P.O. and DIST. KARIMGANJ.

6:THE SUB REGISTRAR

KARIMGANJ
P.O. and DIST. KARIMGANJ

7:THE STATE OF ASSAM

REPRESENTED BY THE DEPUTY COMMISSIONER
KARIMGANJ
ASSAM.

8:MD. AFTAB ALI

S/O LATE SURAJ ALI

9:MST. KHAIRUN NESSA



10:MD. FORMIN ALI

S/O LATE ARTIZ ALI
R/O VILL. KARNAMADHU
P.O. KARNAMDHU
P.S. and DIST. KARIMGANJ
ASSAM.
------------
Advocate for : MS.S PARBIN
Advocate for : appearing for JAYANTA DAS and 9 ORS
                                                                    Page No.# 3/3




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                      ORDER

Date : 15.07.2025

In view of the judgment and order dated 15.07.2025, passed in RSA No. 240/2012, no order is required to be passed in this application.

Accordingly, this application stands closed.

JUDGE

Comparing Assistant