Ashok Baishya vs M/S Orient Motors And 2 Ors
2025 Latest Caselaw 1061 Gua

Gauhati High Court

Ashok Baishya vs M/S Orient Motors And 2 Ors on 15 July, 2025

                                                                           Page No.# 1/2

GAHC010019282025




                                                                    undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : CRP/17/2025

            ASHOK BAISHYA
            SON OF LATE PRABHAT CHANDRA BAISHYA, RESIDENT OF HOUSE NO.15,
            SANTIPUR MAIN ROAD, GUWAHATI-09, DIST- KAMRUP (M), ASSAM



            VERSUS

            M/S ORIENT MOTORS AND 2 ORS.
            REP BY ITS PARTNERS, RESPONDENT NO 2 AND 3. OFFICE ADDRESS- 76
            M.S. ROAD, ATHGAON, BAISHYA BUILDING, NEAR GOL BUILDING,
            GUWAHATI-781001, DIST- KAMRUP (M), ASSAM

            2:BINOY CHOUDHURY
             S/O LATE S.N. CHOUDHURY
             OFFICE ADDRESS- 76 M.S. ROAD
            ATHGAON
             BAISHYA BUILDING
             NEAR GOL BUILDING
             GUWAHATI-781001
             DIST- KAMRUP (M)
            ASSAM

            3:MUKESH PAREEK
             S/O LATE SITA RAM PAREEK
             OFFICE ADDRESS- 76 M.S. ROAD
            ATHGAON
             BAISHYA BUILDING
             NEAR GOL BUILDING
             GUWAHATI-781001
             DIST- KAMRUP (M)
            ASSA

Advocate for the Petitioner   : S ALI, MS. J SARMA,MS S SIDDIQUA,MR. A IKBAL
                                                                             Page No.# 2/2


Advocate for the Respondent : MS T J SAHEWALLA (R-1 TO 3), MS. S. TODI(R-1 TO 3),MD
ASLAM(R-1 TO 3),MR M SAHEWALLA(R-1 TO 3)




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                       ORDER

Date : 15.07.2025

Heard Mr. S. Ali, learned counsel for the petitioner and also heard Mr. G. N. Sahewalla, learned Senior Counsel assisted by Ms. K. Bhattacharjee, learned counsel for the respondents.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant