Citation : 2025 Latest Caselaw 1060 Gua
Judgement Date : 15 July, 2025
Page No.# 1/2
GAHC010107502019
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3248/2019
NO. 065134801 CT/GD PARAG JYOTI NATH
S/O. SRI RAJANI KANTA NATH, VILL. KOITAHIDI, P.O. BONGORA, P.S.
POLASHBARI MIRZA, DIST. KAMRUP, ASSAM, PIN-781101.
VERSUS
THE UNION OF INDIA AND 3 ORS.
REP. BY THE HOME SECRETARY TO THE GOVT. OF INDIA, NEW DELHI-
110001.
2:THE DIRECTOR GENERAL
CEMTRAL RESERVE POLICE FORCE
BLOCK NO.1
CGO COMPLEX
LODHI NAGAR
NEW DELHI-110003.
3:THE DY. INSPECTOR GENERAL OF POLICE
CENTRAL RESERVE POLICE FORCE RANGE IMPHAL
MANIPUR
PIN-795001.
4:THE COMMANDANT-87 BATTALION
CENTRAL RESERVE POLICE FORCE SCT/CIAT COMPLEX
UNCHATHAL
JIRIBAM
MANIPUR
PIN-795116
Advocate for the Petitioner : MR. R P SARMAH, MR. P N SHARMA
Page No.# 2/2
Advocate for the Respondent : ASSTT.S.G.I., MR. K K PARASAR (C.G.C.),MR. S. C. KEYAL
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
Date : 15.07.2025
Heard Mr. P.N. Sharma, learned counsel for the petitioner and also heard Mr. K.K. Parasar, learned C.G.C for the respondents.
Argument concluded.
Judgment reserved.
JUDGE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!