Gauhati High Court
Atul Chandra Bori vs The State Of Assam And 8 Ors on 15 July, 2025
Page No.# 1/8
GAHC010053462019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1680/2019
ATUL CHANDRA BORI
SON OF LATE GINA RAM BORI, R/O. VILLAGE- GOLUNG TEMERA GAON,
GOLAGHAT, PINCODE- 785611, DIST.- GOLAGHAT.
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
GUWAHATI-06. FINANCE DEPTT.
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-06.
3:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
4:THE DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
5:THE PRINCIPAL CONTROLLER OF EXAMINATION
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
Page No.# 2/8
GUWAHATI-22.
6:SANDIP NANDI
SON OF SRI SASHIDHAR NANDI
ACCOUNTANT
JORHAT TREASURY OFFICE
O/O. THE DEPUTY COMMISSIONERS OFFICE
JORHAT
PINCODE- 785001
DISTRICT- JORHAT.
7:BIRAJ BORUAH
SON OF UNKNOWN
SENIOR ACCOUNTS ASSISTANT
GOLAGHAT TREASURY
O/O THE DEPUTY COMMISSIONERS OFFICE
GOLAGHAT
PINCODE- 785621
DIST. GOLAGHAT.
8:MRIGEN BORA
SON OF SRI DEPAI BORA
SENIOR ACCOUNTS ASSISTANT
DERGAON SUB-TREASURY OFFICE
PINCODE- 785614
DIST. GOLAGHAT.
9:BOXI GOLAM MAHAMMAD
SON OF MD. KHALIL
SENIOR ACCOUNTS ASSISTANT
DARRANG TREASURY OFFICE
DARRANG
PINCODE- 782145
DISTRICT- DARRANG
Advocate for the Petitioner : MR. U K NAIR, MR. R SINGHA,MR. M P SARMA
Advocate for the Respondent : GA, ASSAM, SC, FINANCE,SC, APSC,MR. J ABBAS,MR. D
GOGOI,MR. S BORTHAKUR,MR. M ALOM,MR. K BORUAH,MR. ABU JAHID
Linked Case : WP(C)/1683/2019
AMIYA KUMAR SAIKIA
Page No.# 3/8
SON OF LATE JURMAN SAIKIA
R/O. SARU ARENG
HOWLY MOHANPUR
MANGALDAI
PINCODE- 784125
DISTRICT- DARRANG.
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REP. BY THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-06.
3:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
4:THE DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
5:THE PRINCIPAL CONTROLLER OF EXAMINATION
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
6:SANDIP NANDI
SON OF SRI SASHIDHAR NANDI
ACCOUNTANT
JORHAT TREASURY OFFICE
O/O. THE DEPUTY COMMISSIONERS OFFICE
Page No.# 4/8
JORHAT
PINCODE- 785001
DISTRICT- JORHAT.
7:BIRAJ BORUAH
SON OF UNKNOWN
SENIOR ACCOUNTS ASSISTANT
GOLAGHAT TREASURY
O/O THE DEPUTY COMMISSIONERS OFFICE
GOLAGHAT
PINCODE- 785621
DIST. GOLAGHAT.
8:MRIGEN BORA
SON OF SRI DEPAI BORA
SENIOR ACCOUNTS ASSISTANT
DERGAON SUB-TREASURY OFFICE
PINCODE- 785614
DIST. GOLAGHAT.
9:BOXI GOLAM MAHAMMAD
SON OF MD. KHALIL
SENIOR ACCOUNTS ASSISTANT
DARRANG TREASURY OFFICE
DARRANG
PINCODE- 782145
DISTRICT- DARRANG.
------------
Advocate for : MR. U K NAIR
Advocate for : SC
FINANCE appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : I.A.(Civil)/2432/2024
AMIYA KUMAR SAIKIA
SON OF LATE JURMAN SAIKIA
R/O. SARU ARENG
HOWLY MOHANPUR
MANGALDAI
PINCODE- 784125
DISTRICT- DARRANG.
VERSUS
THE STATE OF ASSAM AND 8 ORS
Page No.# 5/8
REP. BY THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-06.
3:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
4:THE DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
5:THE PRINCIPAL CONTROLLER OF EXAMINATION
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
6:SANDIP NANDI
SON OF SRI SASHIDHAR NANDI
ACCOUNTANT
JORHAT TREASURY OFFICE
O/O. THE DEPUTY COMMISSIONERS OFFICE
JORHAT
PINCODE- 785001
DISTRICT- JORHAT.
7:BIRAJ BORUAH
SON OF UNKNOWN
SENIOR ACCOUNTS ASSISTANT
GOLAGHAT TREASURY
O/O THE DEPUTY COMMISSIONERS OFFICE
GOLAGHAT
PINCODE- 785621
Page No.# 6/8
DIST. GOLAGHAT.
8:MRIGEN BORA
SON OF SRI DEPAI BORA
SENIOR ACCOUNTS ASSISTANT
DERGAON SUB-TREASURY OFFICE
PINCODE- 785614
DIST. GOLAGHAT.
9:BOXI GOLAM MAHAMMAD
SON OF MD. KHALIL
SENIOR ACCOUNTS ASSISTANT
DARRANG TREASURY OFFICE
DARRANG
PINCODE- 782145
DISTRICT- DARRANG.
------------
Advocate for : MR R SINGHA
Advocate for : SC
FINANCE appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : I.A.(Civil)/2430/2024
ATUL CHANDRA BORI
SON OF LATE GINA RAM BORI
R/O. VILLAGE- GOLUNG TEMERA GAON
GOLAGHAT
PINCODE- 785611
DIST.- GOLAGHAT.
VERSUS
THE STATE OF ASSAM AND 8 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06. FINANCE DEPTT
2:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
3:THE DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
Page No.# 7/8
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
4:THE PRINCIPAL CONTROLLER OF EXAMINATION
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
5:SANDIP NANDI
SON OF SRI SASHIDHAR NANDI
ACCOUNTANT
JORHAT TREASURY OFFICE
O/O. THE DEPUTY COMMISSIONERS OFFICE
JORHAT
PINCODE- 785001
DISTRICT- JORHAT.
6:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-06.
7:BIRAJ BORUAH
SON OF UNKNOWN
SENIOR ACCOUNTS ASSISTANT
GOLAGHAT TREASURY
O/O THE DEPUTY COMMISSIONERS OFFICE
GOLAGHAT
PINCODE- 785621
DIST. GOLAGHAT.
8:MRIGEN BORA
SON OF SRI DEPAI BORA
SENIOR ACCOUNTS ASSISTANT
DERGAON SUB-TREASURY OFFICE
PINCODE- 785614
DIST. GOLAGHAT.
9:BOXI GOLAM MAHAMMAD
SON OF MD. KHALIL
SENIOR ACCOUNTS ASSISTANT
DARRANG TREASURY OFFICE
DARRANG
PINCODE- 782145
DISTRICT- DARRANG.
Page No.# 8/8
------------
Advocate for : MR R SINGHA
Advocate for : SC
APSC appearing for THE STATE OF ASSAM AND 8 ORS
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
Date : --15.07.2025
This matter was posted today at 2 pm through video
conferencing mode in order to make an endeavour to dictate the
judgment in the open court. However, in view of the fact that this
court is in the middle of a hearing of a criminal appeal since
morning, the matter is now deferred to 21.07.2025.
List the matter accordingly through video conferencing mode
at 2 pm.
JUDGE
Comparing Assistant
