Gauhati High Court
Rajendra Das vs The State Of Assam And 5 Ors on 27 January, 2025
Page No.# 1/6
GAHC010178462018
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5616/2018
RAJENDRA DAS,
MAHANT OF SRI SITARAM THAKURBARI, SRCB ROAD, FANCY BAZAR,
GUWAHATI- 01
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM, DISPUR, GHY-
06
2:THE DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE
KAMRUP(M)
GUWAHATI
PANBAZAR- 01
3:THE COMMISSIONER OF POLICE
GUWAHATI
ASSAM
PANBAZAR- 01
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
KAMRUP(M)
5:THE PRESIDENT OF SRI SITARAM THAKURBARI MANAGING
COMMITTEE
SRCB ROAD
FANCY BAZAR
GUWAHATI- 01
6:NABADEEP PATHAK
ACS
Page No.# 2/6
ADDL. DEPUTY COMMISSIONER AND ADDL DISTRICT MAGISTRATE
KAMRUP(M)
GUWAHATI- 0
Advocate for the Petitioner : MR. K N CHOUDHURY, MR. J PATOWARY,MR D DEKA,MR D J
DAS
Advocate for the Respondent : GA, ASSAM,
Linked Case : I.A.(Civil)/282/2020
JAI PRAKASH GOENKA
S/O LATE SHYAM SUNDAR GOENKA
R/O S.S. ROAD
FANCY BAZAR
P.O.-GUWAHATI-781001
VERSUS
RAJENDRA DAS
MAHANT OF SRI SITARAM THAKURBARI
S.R.C.B. ROAD
FANCY BAZAR
GUWAHATI-781001
------------
Advocate for : MR J C GAUR
Advocate for : MR. J PATOWARI appearing for RAJENDRA DAS
Linked Case : WP(C)/5757/2018
RAJENDRA DAS
MAHANT OF SRI SITARAM THAKURBARI
SRCB ROAD
FANCY BAZAR
GUWAHATI-1.
Page No.# 3/6
VERSUS
THE STATE OF ASSAM AND 14 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.
2:THE DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE
KAMRUP (M)
GUWAHATI
PANBAZAR-1.
3:THE COMMISSIONER OF POLICE
GUWAHATI
ASSAM
PANBAZAR-1.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
KAMRUP (METRO).
5:THE PRESIDENT OF SRI SITARAN THAKURBARI MANAGING
COMMITTEE
SRCB ROAD
FANCY BAZAR
GUWAHATI-1.
6:SRI NABADEEP PATHAK
ACS
ADDITIONAL DEPUTY COMMISSIONER AND ADDL. DISTRICT
MAGISTRATE
KAMRUP (M)
GUWAHATI-01.
7:DR K.P. GUPTA
MAY BE SERVED THROUGH SRI NABADEEP PATHAK
ACS
ADDITIONAL DEPUTY COMMISSIONER AND ADDL. DISRICT MAGISTRATE
KAMRUP (M)
GUWAHATI.
8:SRI ASHOK GARODIA
MAY BE SERVED THROUGH SRI NABADEEP PATHAK
ACS
ADDITIONAL DEPUTY COMMISSIONER AND ADDL. DISRICT MAGISTRATE
KAMRUP (M)
Page No.# 4/6
GUWAHATI.
9:MAHANT LAL DAS TYAGI
MAY BE SERVED THROUGH SRI NABADEEP PATHAK
ACS
ADDITIONAL DEPUTY COMMISSIONER AND ADDL. DISRICT MAGISTRATE
KAMRUP (M)
GUWAHATI.
10:SRI HARSH AJITSARIA
MAY BE SERVED THROUGH SRI NABADEEP PATHAK
ACS
ADDITIONAL DEPUTY COMMISSIONER AND ADDL. DISRICT MAGISTRATE
KAMRUP (M)
GUWAHATI.
11:SRI MUNI BABA
MAY BE SERVED THROUGH SRI NABADEEP PATHAK
ACS
ADDITIONAL DEPUTY COMMISSIONER AND ADDL. DISRICT MAGISTRATE
KAMRUP (M)
GUWAHATI.
12:SRI J.P. GOENKA
MAY BE SERVED THROUGH SRI NABADEEP PATHAK
ACS
ADDITIONAL DEPUTY COMMISSIONER AND ADDL. DISRICT MAGISTRATE
KAMRUP (M)
GUWAHATI.
13:SRI RAM JIVAN PANDEY
MAY BE SERVED THROUGH SRI NABADEEP PATHAK
ACS
ADDITIONAL DEPUTY COMMISSIONER AND ADDL. DISRICT MAGISTRATE
KAMRUP (M)
GUWAHATI.
14:SRI NEWAL MORE
MAY BE SERVED THROUGH SRI NABADEEP PATHAK
ACS
ADDITIONAL DEPUTY COMMISSIONER AND ADDL. DISRICT MAGISTRATE
KAMRUP (M)
GUWAHATI.
15:SRI S. SANGANERIA
MAY BE SERVED THROUGH SRI NABADEEP PATHAK
ACS
ADDITIONAL DEPUTY COMMISSIONER AND ADDL. DISRICT MAGISTRATE
Page No.# 5/6
KAMRUP (M)
GUWAHATI.
------------
Advocate for : K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 14 ORS.
Linked Case : Cont.Cas(C)/712/2019
RAJENDRA DAS
MAHANT OF SRI SITARAM THAKURBARI
SRCB ROAD
FANCY BAZAR
GUWAHATI- 01
VERSUS
BISWAJIT PEGU
DEPUTY COMMISSIONER
KAMRUP (M)
GUWAHATI
PIN- 781001
2:SHRI PALLAV GOPAL JHA
IAS
DEPUTY COMMISSIONER
KAMRUP (M)
GUWAHATI-781001.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : MS. M BHATTACHARJEE appearing for BISWAJIT PEGU
Linked Case : I.A.(Civil)/973/2022
RAJENDRA DAS
MAHANT OF SRI SITARAM THAKURBARI
SRCB ROAD
FANCY BAZAR
GUWAHATI- 01
VERSUS
BISWAJIT PEGU AND ANR
DEPUTY COMMISSIONER
Page No.# 6/6
KAMRUP (M)
GUWAHATI
PIN- 781001
2:SHRI PALLAV GOPAL JHA
IAS
DEPUTY COMMISSIONER
KAMRUP (M)
GUWAHATI
PIN- 781001
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : appearing for BISWAJIT PEGU AND ANR
BEFORE
HHON'BLE MR. JUSTICE KARDAK ETE
ORDER
Date : 27.01.2025.
Heard Mr. K.N. Choudhury, learned Senior Counsel assisted by Mr. D.J.
Das, learned counsel for the petitioner. Also heard Mr. N. Goswami, learned
State Counsel for the respondent Nos.1 to 4 and Mr. J.C. Gaur, learned counsel
for the respondent Nos.5 to 7 and 15.
Hearding concluded.
Judgment reserved.
JUDGE
Comparing Assistant
