Gauhati High Court
Page No.# 1/6 vs Megha Nidhi Dahal on 24 January, 2025
Page No.# 1/6
GAHC010211962024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/549/2024
SMTI. K DEVI AND 26 ORS.
(FORMERLY PETITIONER NO. 2 IN WP(C) 1822/2013), D/O- LATE TATARAM,
RESIDENT OF FATASIL G.M.C. COLONY, GUWAHATI-781025.
2: SMT. K. K. LAXMI
(FORMERLY PETITIONER NO. 3 IN WP(C) 1822/2013)
W/O- LATE LATE K. APPARAO
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
3: SMT. CH. DEVI
(FORMERLY PETITIONER NO. 4 IN WP(C) 1822/2013)
W/O- SRI K. SRINIVAS ROA
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
4: SMT P. EASRAMA @ SMT. P. ESWARAMMA
(FORMERLY PETITIONER NO. 5 IN WP(C) 1822/2013)
W/O- SRI APPRAO NO.1
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
5: APPARAO
(FORMERLY PETITIONER NO. 6 IN WP(C) 1822/2013)
S/O- LATE RAMALU
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
6: SMTI LALITA KUMARI @ SMT. Y. LALITA KUMARI
(FORMERLY PETITIONER NO. 7 IN WP(C) 1822/2013)
W/O- SHRI APPARAO NO. 2 (B)
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
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7: SHRI S. SRINU RAO
S/O- LATE S. APPALAMA
PETITIONER NO. 8 IN WP(C) 1822/2013)
S/O- LATE S RAMU
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
8: SMTI. BIMALA BALMIKI
(FORMERLY PETITIONER NO. 9 IN WP(C) 1822/2013)
W/O- LATE KAMAKHYA BALMIKI
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
9: SMTI. M. KAMAMMA @ SMT. M. KAWAMMA
(FORMERLY PETITIONER NO. 10 IN WP(C) 1822/2013)
W/O- SHRI ACHIBABU
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
10: SHRI BHUWALI DAS
(FORMERLY PETITIONER NO. 11 IN WP(C) 1822/2013)
S/O- LATE THOKA DAS
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
11: RAMAYAN ROWT
(FORMERLY PETITIONER NO. 12 IN WP(C) 1822/2013)
S/O- LATE C. ROWT
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
12: SMT. SUMITA DEVI
(FORMERLY PETITIONER NO. 13 IN WP(C) 1822/2013)
W/O- SHRI DWARIKA SAH
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
13: SHRI S. APPARAO NO.3
(FORMERLY PETITIONER NO. 14 IN WP(C) 1822/2013)
S/O- LATE S. VENKATASWAMI
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
14: MS. MINAKSHI
(FORMERLY PETITIONER NO. 15 IN WP(C) 1822/2013)
D/O- SMTSTYAVATI
W/O- K. RAJU
RESIDENT OF FATASIL G.M.C. COLONY
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GUWAHATI-781025.
15: SMT. CH. VENKATAMA
(FORMERLY PETITIONER NO. 17 IN WP(C) 1822/2013)
W/O- CH. APPARAO
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
16: APPARAO @ APPARAO NO. 2
FATHER OF LATE P. NARSINGH RAO
PETITIONER NO. 19 IN WP(C) 1822/2013)
S/O- LATE MULIYYA
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
17: SRI M. CHINNA
(FORMERLY PETITIONER NO. 20 IN WP(C) 1822/2013)
W/O- M. RAJU
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
18: SRI Y. GOVINDA
(FORMERLY PETITIONER NO. 21 IN WP(C) 1822/2013)
S/O- LATE Y SANYASI
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
19: SMT. NOOKA RATNAM POTHU
D/O- LATE B. NAKRAJU PETITIONER NO. 22 IN WP(C) 1822/2013)
W/O- SHRI P.VARBALU RAO
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
20: SRI K. KAMARAJU
(FORMERLY PETITIONER NO. 23 IN WP(C) 1822/2013)
S/O- LATE K. MAHALAXMI
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
21: SMT. RAAY REENA
D/O- LATE G. APPARAO- PETITIONER NO. 24 IN WP(C) 1822/2013)
W/O- SHRI SANKAR TALEGU
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
22: SMT. DONKA JHANSI
GRAND DAUGHTER OF LATE D. DURAGALMA FORMERLY PETITIONER
NO. 25 IN WP(C) 1822/2013)
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W/O- LATE RAJA RAO
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
23: SMT. D. NAKALAMA
(FORMERLY PETITIONER NO. 26 IN WP(C) 1822/2013)
W/O- LATE D. APPARAO
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
24: SHIVPUJAN KUMAR SAH
(FORMERLY PETITIONER NO. 27 IN WP(C) 1822/2013)
S/O- SHRI MAKESHWAR SAH
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
25: MAHESH SHAH
(FORMERLY PETITIONER NO. 28 IN WP(C) 1822/2013)
S/O- SHRI MAHADEO SAH
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025.
26: SHRI M. SREENU @ M. SRI NUVAS RAO
(FORMERLY PETITIONER NO. 30 IN WP(C) 1822/2013)
S/O- SHRI NAGARAJU
RESIDENT OF FATASIL G.M.C. COLONY
GUWAHATI-781025
VERSUS
MEGHA NIDHI DAHAL
COMMISSIONER, GUWAHATI MUNICIPAL CORPORATION, DIRECTORATE
OF TOWN AND COUNTRY PLANNING BUILDING, NAGAR PATH, DISPUR,
GHY-781006, ASSAM
Advocate for the Petitioner : MR. S P ROY, JYOTISH DAS,MS. P AGARWALA,MS. V RAI
Advocate for the Respondent : MR. D SAIKIA, MR. S BORA
Linked Case : Cont.Cas(C)/376/2024
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KARRI BABU RAO AND ANR
S/O- LATE PARIPALLI KARRI
R/O- FATASIL AMBARI
NEW GMC COLONY
GUWAHATI-781025.
2: SMTI. NARSAMA MADRAJI
W/O- LATE P. DAS
R/O- FATASIL AMBARI
NEW GMC COLONY
GHY-781025.
VERSUS
MEGHA NIDHI DAHAL
S/O- G.N. DAHAL
COMMISSIONER GUWAHATI MUNICIPAL CORPORATION
GUWAHATI-781005.
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Advocate for : MR A DASGUPTA
Advocate for : MR. S BORA appearing for MEGHA NIDHI DAHAL
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 24.01.2025
Mr. Bora, learned Counsel for the respondents submits that processing for
implementation of the directions passed by this Court vide the judgment and
order dated 3.10.2023 in WP(C) No. 1822/2013, WP(C) 1265/2015 and WP(C)
No. 3185/2019, is at an advance stage and accordingly, he assures this Court
that the directions passed by this Court would be complied by 27.02.2025.
Registry to list this matter again on 03.03.2025, on which date the
Commissioner, Guwahati Municipal Co-operation shall place before this Court
the compliance report pertaining to implementation of the directions passed
by this Court vide the said Judgment and Order dated 03.10.2023.
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A copy of the notice dated 21.01.2025, furnished by Mr. Bora, learned
Counsel for the respondent is kept on record and marked as 'X' for the
purpose of identification.
JUDGE
Comparing Assistant
