Gauhati High Court
Page No.# 1/6 vs The State Of Assam And 3 Ors on 21 January, 2025
Page No.# 1/6
GAHC010168962019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5182/2019
PANKAJ LAL ROY AND 6 ORS.
S/O- LT PROMODE CH. ROY, R/O- VILL- LAKSHMINAGAR, DIST-
KARIMGANJ, ASSAM, PIN- 788166
2: SITENDRA CHANDRA ROY
S/O- LT SUDHANYA CH. ROY
R/O- BALICHERRA
P.O. R.K.NAGAR
DIST- KARIMGANJ
ASSAM
PIN- 788166
3: JIBETOSH NATH
S/O- JITENDRA KR. NATH
R/O- VILL- NAIRGRAM
P.O. NAIRGRAM
DIST- KARIMGANJ
ASSAM
PIN- 788713
4: NIRMAL MUKHERJEE
S/O- LT RADHIKA BALLAV MUKHERJEE
VILL- PANCHDALI
P.O. PANCHDALI
DIST- KARIMGANJ
ASSAM
PIN- 788734
5: SUSHANTA CHAKRABORTY
S/O- LT SAMARENDRA CHAKRABORTY
R/O- THANA ROAD
KARIMGANJ TOWN
P.O. AND DIST- KARIMGANJ
PIN- 788710
Page No.# 2/6
6: GITIMALA BHATTACHARJEE
D/O- LT SHYAMAPADA KUMUDSMRITI
R/O- LANGAI ROAD
KARIMGANJ TOWN
P.O. SETTLEMENT ROAD
DIST- KARIMGANJ
PIN- 788712
7: JAHIR AHMED CHOUDHURY
S/O- LT ABDUL RAZAQUE CHOUDHURY
R/O- BONOMALI ROAD
WARD NO 13
KARIMGANJ TOWN
P.O. AND DIST- KARIMGANJ
ASSAM
PIN- 78871
VERSUS
THE STATE OF ASSAM AND 3 ORS.
TO BE REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
EDUCATION (SECONDARY) DEPTT., DISPUR, GHY-6
2:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE INSPECTOR OF SCHOOLS
KARIMGANJ DISTRICT COUNCIL
KARIMGANJ
P.O. AND DIST- KARIMGANJ
ASSAM
PIN- 788710
4:NATIONAL COUNCIL FOR TEACHERS EDUCATION (NCET)
HANS BHAWAN WING II
1
BAHADUR SHAH ZAFAR MARG
NEW DELHI- 110002 (REP. BY ITS CHAIRPERSON
Advocate for the Petitioner : MR. M K CHOUDHURY, MR. N HAQUE,DR. B AHMED,MR K
UDDIN,MR. S R BARBHUIYA
Advocate for the Respondent : SC, SEC. EDU., SC, N C T E
Page No.# 3/6
Linked Case : WP(C)/5121/2019
DULAL CH. KALITA AND 8 ORS.
S/O- SRI LOKNATH KALITA
VILL- DAGIAPARA
P.O. HATIMARA
P.S. SIPAJHAR
PIN- 784144
DIST- DARRANG
ASSAM
2: MD. IKBAL HUSSIAN
S/O- ABDUL HAKIM
VILL- BAHABARI
P.O. KHARUPETIA
P.S. KHARUPETIA
PIN- 784115
DIST- DARRANG
ASSAM
3: MAHIDUL HAQUE CHOUDHURY
S/O- MD. HAMID ALI
VILL AND P.O. RANGMAHAL
DIST- KAMRUP (R)
ASSAM
PIN- 781030
4: SANTANU TALUKDAR
S/O- SRI KUMUD CH. TALUKDAR
VILL- PATIDOI VERELA (GARUBANDHA)
P.S. MISSAMARI
PIN- 784506
DIST- SONITPUR
ASSAM
5: SAMIN CH. KALITA
S/O- LT SATISH CH. KALITA
VILL- PURAN BURKA SATRA
PIN- 781382
P.O. KSHUDRA DIMU
DIST- KAMRUP (R)
ASSAM
6: PRABHASH KR. SARMA
Page No.# 4/6
S/O- LT RAMESH CH. SARMA
VILL- GOALPARA
P.O. BALOWA
P.S. BELSOR
PIN- 781310
DIST- NALBARI
ASSAM
7: RABIN KUMAR SARMA
S/O- LT GOLOK CH. SARMA
VILL- NO. 1 BAMUNPARA
P.O. MANGALDAI
PIN- 784125
DIST- DARRANG (ASSAM)
8: MANOJ KR. CHAKRABARTY
C/O- RAJENDRA NATH CHAKRABARTY
VILL AND P.O. GAMARIMURI
P.S. BELSOR
PIN- 781306
DIST- NALBARI
ASSAM
9: HARA KANTA KALITA
S/O- LT SANTI RAM KALITA
VILL- KATAHI
P.O. SANTIPUKHURI
P.S. SIPAJHAR
PIN- 784144
DIST- DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE INSPECTOR OF SCHOOLS
KAMRUP DISTRICT CIRCLE
DADARA
GHY-4
Page No.# 5/6
DIST- KAMRUP (R)
ASSAM
4:THE INSPECTOR OF SCHOOLS
DARRANG DISTRICT CIRCLE
MANGALDOI
DIST- DARRANG
ASSAM
PIN- 784125
5:THE INSPECTOR OF SCHOOLS
SONITPUR DISTRICT CIRCLE
TEZPUR
DIST- SONITPUR
ASSAM
PIN- 784001
6:THE INSPECTOR OF SCHOOLS
NALBARI DISTRICT CIRCLE
NALBARI
DIST- NALBARI
ASSAM
PIN- 781335
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Advocate for : MR. M K CHOUDHURY
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 5 ORS.
BEFORE
HONOURABLE MR. JUSTICE K. SEMA
ORDER
Date : 21-01-2025
Mr. M.M. Kashyap, learned counsel for the petitioner is allowed 2(two)
weeks time to go through the judgment & order dated 20.11.2024 passed
by the Hon'ble Division Bench in WP(C) No. 8682/2019 batches of the writ
petitions and to address the court thereafter.
List it on 17.02.2025.
Page No.# 6/6
JUDGE
Comparing Assistant
