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Junu Saikia Neog vs Sarbananda Neog
2025 Latest Caselaw 2118 Gua

Citation : 2025 Latest Caselaw 2118 Gua
Judgement Date : 20 January, 2025

Gauhati High Court

Junu Saikia Neog vs Sarbananda Neog on 20 January, 2025

Author: Devashis Baruah
Bench: Devashis Baruah
                                                                  Page No.# 1/2

GAHC010269722024




                                                           undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No.: I.A.(Civil)/96/2025

          JUNU SAIKIA NEOG
          W/O SARBANANDA NEOG
           RESIDENT OF BIHPURIA TOWN
           WARD NO. 7
           PO AND PS BIHPURIA MOUZA BIHPURIA
           DIST LAKHIMPUR
           ASSAM 784161


          VERSUS

          SARBANANDA NEOG
          S/O LATE LABURAM NEOG
          RESIDENT OF VILLAGE NO. 2
          RANGAJAN PO LETEKUPUKHURI
          PS BIHPURIA
          MOUZA KHARAJKHAT
          DIST LAKHIMPUR
          ASSAM 787033


For the applicant (s)    : Mr. K. R. Patgiri, Advocate

For the respondent (s) : XXX
                                                              Page No.# 2/2

                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

20.01.2025

In view of the judgment and order passed today in the accompanying Appeal, the instant I.A. stands closed.

JUDGE

Comparing Assistant

 
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