Page No.# 1/2 vs Pratima Paul And Anr
2025 Latest Caselaw 2116 Gua

Gauhati High Court

Page No.# 1/2 vs Pratima Paul And Anr on 20 January, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                 Page No.# 1/2

GAHC010153632024




                                                           2025:GAU-AS:546

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No.: I.A.(Civil)/27/2025

          MONTU PAUL @ SUNIL CH PAUL CHAUDHURY
          S/O LATE SANTI RAM PAUL CHAUDHURY

          RESIDENT OF SAPATGRAM
          PS SAPATGRAM
          DIST DHUBRI
          ASSAM


          VERSUS

          PRATIMA PAUL AND ANR
          W/O LATE RATAN KUMAR PAUL
          RESIDENT OF SAPATGRAM WARD NO. 1
          PS SAPATGRAM
          DIST DHUBRI
          ASSAM 783337

          2:SANKAR PAUL
          S/O LATE RATAN KUMAR PAUL
          RESIDENT OF SAPATGRAM WARD NO. 1
           PS SAPATGRAM
           DIST DHUBRI
          ASSAM 783337


For the applicant (s)    : Mr. A. Z. Ahmed, Advocate

For the respondent (s) : XXX
                                                              Page No.# 2/2

                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

20.01.2025

In view of the judgment and order passed today in the accompanying Appeal, the instant I.A. stands closed.

JUDGE

Comparing Assistant