Page No.# 1/4 vs The Union Of India And 6 Ors
2025 Latest Caselaw 1826 Gua

Gauhati High Court

Page No.# 1/4 vs The Union Of India And 6 Ors on 8 January, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                 Page No.# 1/4

GAHC010026162018




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/875/2018

         RANJIT DAS AND 9 ORS.
         S/O- LATE JOGEN DAS, VILL- KISMT DWARIKA, P.O- BHULUKADOBA (VIA
         SORBHOG), P.S- SORBHOG, DIST- BARPETA, ASSAM, PIN- 781317

         2: RAMEN BARMAN
          S/O- LATE HUKUM CHAN BARMAN
         VILL- KISMT DWARIKA
          P.O- BHULUKADOBA (VIA SORBHOG)
          P.S- SORBHOG
          DIST- BARPETA
         ASSAM
          PIN- 781317

         3: ASO BALA NATH
          D/O- LATE RATNESWAR NATH
         VILL- KISMT DWARIKA
          P.O- BHULUKADOBA (VIA SORBHOG)
          P.S- SORBHOG
          DIST- BARPETA
         ASSAM
          PIN- 781317

         4: RAM PRASAD BARMAN
          S/O- LATE SUDHIR BARMAN
         VILL- KISMT DWARIKA
          P.O- BHULUKADOBA (VIA SORBHOG)
          P.S- SORBHOG
          DIST- BARPETA
         ASSAM
          PIN- 781317

         5: MANI KANTA NATH
          S/O- LATE BHUPEN BATH
         VILL- KISMT DWARIKA
                                   Page No.# 2/4

P.O- BHULUKADOBA (VIA SORBHOG)
P.S- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317

6: HAR GOBINDA NATH
 S/O- LATE BHUPEN BATH
VILL- KISMT DWARIKA
 P.O- BHULUKADOBA (VIA SORBHOG)
 P.S- SORBHOG
 DIST- BARPETA
ASSAM
 PIN- 781317

7: PANKAJ NATH
 S/O- LATE BHUPEN BATH
VILL- KISMT DWARIKA
 P.O- BHULUKADOBA (VIA SORBHOG)
 P.S- SORBHOG
 DIST- BARPETA
ASSAM
 PIN- 781317

8: GADHE BALA DAS
W/O- LATE NAURAM DAS
VILL- KISMT DWARIKA
 P.O- BHULUKADOBA (VIA SORBHOG)
 P.S- SORBHOG
 DIST- BARPETA
ASSAM
 PIN- 781317

9: CHAJANI KANTA PATHAK
 S/O- LATE BADN PATHAK
VILL- KISMT DWARIKA
 P.O- BHULUKADOBA (VIA SORBHOG)
 P.S- SORBHOG
 DIST- BARPETA
ASSAM
 PIN- 781317

10: HARKANTA DAS
 S/O- LATE DHARMESWAR DAS
VILL- KISMT DWARIKA
 P.O- BHULUKADOBA (VIA SORBHOG)
 P.S- SORBHOG
 DIST- BARPETA
                                                         Page No.# 3/4

ASSAM
PIN- 78131

VERSUS

THE UNION OF INDIA AND 6 ORS.
REP. BY THE SECRETARY TO THE UNION OF INDIA, MIN OF ROAD
TRANSPORT AND HIGHWAYS, NEW DELHI

2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
 REP. BY THE SECRETARY
 B-586
 SECTOR-10
 DWARKA
 NEW DELHI

3:THE STATE OF ASSAM
 REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
 REVENUE AND DISASTER MANAGEMENT DEPTT.
 RELIEF AND REHABILITATION BRANCH
ASSAM
 DISPUR
 GUWAHATI-6

4:THE DEPUTY COMMISSIONER
 BARPETA
 P.O AND P.S- BARPETA
 DIST- BARPETA
ASSAM
 PIN- 781301

5:THE COMPETENT AUTHORITY
THROUGH THE DEPUTY COMMISSIONER
 BARPETA
 P.O AND P.S- BARPETA
 DIST- BARPETA
ASSAM
 PIN- 781301

6:THE PROJECT DIRECTOR
 NHAI
 BONGAIGAON
 P.O AND P.S- BONGAIGAON
 DIST- BONGAIGAON
ASSAM
 PIN- 783380

7:THE CIRCLE OFFICER
                                                                            Page No.# 4/4

              BARNAGAR REVENUE CIRCLE
              SORBHOG
              DIST- BARPETA
              ASSAM
              PIN- 78131

            For the Petitioner(s)        : Mr. K.R. Patgiri, Advocate

         For the Respondent(s)           : Mr. C. Baruah, SC, NHAI
                                          Mr. H. Sarma, Addl. Sr. Govt. Advocate



                                    BEFORE
                     HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                       ORDER

Date : 08.01.2025

It has been submitted that the Supreme Court in respect to the issue pertaining to the applicability of the judgment in the case of Union of India & Another vs. Tarsem Singh & Others , reported in (2019) 9 SCC 304 has reserved its judgment.

2. Taking into account the above, list this matter after 2(two) months.

JUDGE

Comparing Assistant