Binod Hazarika vs The Guwahati Metropolitan Development ...
2025 Latest Caselaw 1792 Gua

Gauhati High Court

Binod Hazarika vs The Guwahati Metropolitan Development ... on 7 January, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

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GAHC010226842014




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                        THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No.: I.A./1558/2016

           BINOD HAZARIKA



            VERSUS

           THE GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY and ANR.

For the applicant (s)   : Mr. S. P. Roy, Advocate

For the respondent (s) : Mr. S. Bora, SC, GMC & GMDA

                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

07.01.2025

In view of the judgment and order passed today, i.e. on 07.01.2025 in the accompanying writ petition, the instant I.A. stands closed.

JUDGE

Comparing Assistant