Musarif Hussain Laskar vs The State Of Assam And 4 Ors
2025 Latest Caselaw 1783 Gua

Gauhati High Court

Musarif Hussain Laskar vs The State Of Assam And 4 Ors on 7 January, 2025

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GAHC010166572023




                                                        undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/4353/2023

         MUSARIF HUSSAIN LASKAR
         SON OF LATE SIRAJ UDDIN LASKAR,
         VILL- RANGIRGHAT PART-I,
         P.O.- GOBINDANAGAR,
         DIST.- CACHAR, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REPRESENTED BY THE SECRETARY TO THE GOT. OF ASSAM,
         DEPARTMENT OF SCHOOL EDUCATION,
         DISPUR, GHY-06.

         2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
          DEPARTMENT OF SCHOOL EDUCATION
         ASSAM
          DISPUR
          GHY-06.

         3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
         ASSAM
          FINANCE DEPARTMENT
          DISPUR
          GUWAHATI-06.

         4:THE DIRECTOR OF SECONDARY EDUCATION
         ASSAM
          KAHILIPARA
          GUWAHATI-19.

         5:THE INSPECTOR OF SCHOOLS
          CDC
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             CACHAR
             P.O. AND DIST.- CACHAR

            ASSAM
            PIN- 788001

Advocate for the Petitioner   : MR. M KHAN, MS J AKTAR,MR A K DAS

Advocate for the Respondent : SC, SEC. EDU., SC, FINANCE




             Linked Case : WP(C)/3035/2023

            ABDUL HANNAN LASKAR
            SON OF LATE MOKLESUR RAHMAN

            VILL. BAKRIHOWAR

            PO- CHIPORSANGON

            DIST.- HAILAKANDI
            ASSAM.


             VERSUS

            THE STATE OF ASSAM AND 4 ORS
            REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM

            DEPARTMENT OF SCHOOL EDUCATION

            DISPUR
            GHY-06.

            2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
             DEPARTMENT OF SCHOOL EDUCATION
            ASSAM
            DISPUR
             GUWAHATI-06.

            3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM
            FINANCE DEPARTMENT
            DISPUR
                                                                          Page No.# 3/3

             GUWAHATI-06.

           4:THE DIRECTOR OF SECONDARY EDUCATION
           ASSAM
           KAHILIPARA
           GUWAHATI-19.

           5:THE INSPECTOR OF SCHOOLS
           HDC
           HAILAKANDI
           P.O. AND DIST.- HAILAKANDI

           ASSAM
           PIN- 788150.
           ------------
           Advocate for : MR. M KHAN
           Advocate for : SC
           SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS



                                   BEFORE
                      HON'BLE MR. JUSTICE ROBIN PHUKAN

                                      ORDER

07.01.2025

Heard Mr. M. Khan, learned counsel for the petitioner and also heard Ms. D. Musahary, learned standing counsel, Secondary Education Department, appearing for the respondents.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant