Citation : 2025 Latest Caselaw 3543 Gua
Judgement Date : 27 February, 2025
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GAHC010020982024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/270/2024
THE STATE OF ASSAM AND ANR.
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM, DEPARTMENT OF
SCHOOL EDUCATION, DISPUR, KAMRUP (M), ASSAM, PIN-781006.
2: THE DIRECTOR OF SECONDARY EDUCATION
KAHILIPARA
ASSAM
GUWAHATI-781019
VERSUS
RAMEN KR. SARMA AND 41 ORS.
SON OF LATE BRINDESWAR SARMA, RESIDENT OF VILLAGE- BALITARA,
P.O- BALITARA, DISTRICT- NALBARI, PIN-781349, ASSAM.
2:BIPIN CHUTIA
YEARSSON OF LT. JAYRAM CHUTIA
RESIDENT OF VILL-CHOWKHAM
P.O- CHABATI
DIST.- LAKHIMPUR
PIN- 787051
ASSAM.
3:PHULEN DAS
SON OF LT. BHUDHAR DAS
RESIDENT OF VILL-TIHU TOWN
P.O- TIHU
DIST.- NALBARI
PIN- 781371
ASSAM.
4:NABANITA PACHANI
DAUGHTER OF LT. ROHIT PACHANI
RESIDENT OF VILL-TAKLIGAR
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P.O- TEOK
DIST.- JORHAT
PIN- 785112
ASSAM.
5:DEBENDRA GOGOI
SON OF LT. LANKESWAR GOGOI
RESIDENT OF VILL-DIGHALI
P.O- DHAKUAKHANA
DIST.- LAKHIMPUR
PIN- 787077
ASSAM.
6:TARULATA DEVI
DAUGHTER OF KIRAN CH. SARMA
RESIDENT OF VILL-BAKARGHAR
P.O- TENGABARI
DIST.-UDALGURI
PIN- 784525
ASSAM
7:KUSHAL HAZARIKA
SON OF TILOK HAZARIKA
RESIDENT OF VILL-RANGATHALI
BAGICHA
P.O- KALAIGAON
DIST.- UDALGURI
ASSAM.
8:PRANAB KR. NATH
SON OF LT. K.K. NATH
RESIDENT OF VILL-ANADHOWAPARA
P.O- PANERI
DIST.- UDALGURI
PIN NO. 784523
ASSAM.
9:BUL NATH
SON OF LT. THAGIRAM NATH
RESIDENT OF VILL- SONAIPATI
P.O- RANGASHI
DIST.- MAJULI
PIN NO. 785106
ASSAM.
10:KAMALESH SARMA
SON OF LT. BHADRA KT. SARMA
RESIDENT OF VILL- BARAZARA
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P.O- BARAZARA
DIST.- NALBARI
PIN NO. 781334
ASSAM.
11:DIPUL TALUKDAR
SON OF LT. PRAHLAD TALUKDAR
RESIDENT OF VILL- ADABARI
P.O- ADABARI
DIST.-BAKSA
PIN NO. 781372
ASSAM.
12:MAINUR ALI
SON OF LT. NIYAMAT ALI
RESIDENT OF VILL- AMANI
P.O- AMANI
DIST.-NALBARI
PIN NO. 781306
ASSAM.
13:DIPA RANI MEDHI
DAUGHTER LT. TANKESWAR MEDHI
RESIDENT OF VILL-DAKSHIN BIDYA NAGAR
P.O- SINGARI
DIST.-WEST KARBI ANGLONG
PIN- 782435
ASSAM.
14:DIL PRASHAD GAUTOM
SON OF DILLI RAM GAUTOM
RESIDENT OF VILL-NIKACHI
P.O-NIKACHI
DIST.-BAKSA
PIN- 781372
ASSAM.
15:PANKAJ KR. BARUAH
SON OF LT. BHADRA KANTA BARUAH
RESIDENT OF VILL-MAHURA CHOKI
P.O- MAHURA CHOKI
DIST.-DARRANGI
PIN- 784145
ASSAM
16:INDRANI MEDHI
DAUGHTER LT. ATUL CH. MEDHI
RESIDENT OF VILL-MALIKUCHI
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P.O- BIDYAPUR
DIST.- NALBARI
PIN- 781335
ASSAM.
17:DIP KUMAR CHAKRABARTY
SON OF LT. BHARAT CHANDRA CHAKRABARTY
RESIDENT OF VILL-BANGAON
P.O-BANGAON
DIST.- NALBARI
PIN- 781303
ASSAM.
18:SOM NATH NEPAL
SON OF LT RAGHU NATH NEPAL
RESIDENT OF VILL-GOLIA
P.O- PANI BHARAL
DIST.-SONITPUR
PIN- 784176
ASSAM.
19:DHRUBLAL GIMIRE
SON OF DHANAPATI GIMIRE
RESIDENT OF VILL-NIKACHI
P.O- NIKACHI
DIST.-BAKSA
PIN- 781372
ASSAM.
20:RUBINA DEVI
DAUGHTER NARKANTA NATH
RESIDENT OF VILL-FUZDARIPOTI
P.O- TUKTUKI
DIST.-NAGAON
PIN- 782123
ASSAM.
21:CHASINDRA GOSWAMI
SON OF LT. UPENDRA NARAYAN GOSWAMI
RESIDENT OF VILL- BECHIMARI
P.O- KAITHALKUCHI
DIST.-NALBARI
PIN- 781370
ASSAM
22:RUHUL AMIN AHMED
SON OF LT. FAIZUDDIN
RESIDENT OF VILL-DHING GAON
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P.O- DAGAON
DIST.-NAGAON
PIN- 782124
ASSAM.
23:IKRAMUL HUSSAIN
SON OF LT. MUSLEM UDDIN ALI
RESIDENT OF VILL-BARCHAPARI
P.O- GAROIMARI PATHAR
DIST.- MORIGAON
PIN- 782126
ASSAM.
24:KUSHUM TALUKDAR
DAUGHTER LT. KABI TALUKDAR
RESIDENT OF VILL-GAMARIMURI
P.O- GAMARIMURI
DIST.- NALBARI
PIN- 731306
ASSAM.
25:DWIJEN TALUKDAR
SON OF LT. BHADRA TALUKDAR
RESIDENT OF VILL-JAGARA
P.O- JAGARA
DIST.- NALBARI
PIN- 781330
ASSAM.
26:JAKIR HUSSAIN
SON OF LT. NURMAHAMMAD ALI
RESIDENT OF VILL-RAMPUR
P.O- RAMPUR
DIST.- NALBARI
PIN- 781312
ASSAM.
27:BHIMLAL GHIMIRE
SON OF BISHNULAL GHIMIRE
RESIDENT OF VILL-DHANSHRIPUR
P.O- DIHIRA
DIST.- BAKSA
PIN- 781371
ASSAM.
28:DWIJEN MISRA
SON OF LT. JIBESWAR MISRA
RESIDENT OF VILL-AMANI
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P.O- AMANI
DIST.- NALBARI
PIN- 781306
ASSAM.
29:MANOMATI DEKA
DAUGHTER LT. KHARGESWAR DEKA
RESIDENT OF VILL-JAYMANGLA
P.O- BARZARA
DIST.- NALBARI
PIN- 781334
ASSAM.
30:ASHOK BARAL
SON OF INDRA BARAL
RESIDENT OF VILL-NIKACHI
P.O- NIKACHI
DIST.-BAKSA
PIN- 781372
ASSAM.
31:APARUPA GOGOI
DAUGHTER LT. NANDA CH. GOGOI
RESIDENT OF VILL-DHANDULI NAGAON
P.O- TENGAPUKHURI
DIST.- SARAIDEW
PIN- 786686
ASSAM.
32:HEMONTA KR. BORA
SON OF LT. SADANANDA BORA
RESIDENT OF VILL- KARCHOWA
P.O- KARCHOWA
DIST.- SIVSAGAR
PIN- 785684
ASSAM.
33:NASIUR HUSSAIN
SON OF LT. ANISUR RAHMAN
RESIDENT OF VILL-SANTAK
P.O- SANTAK
DIST.- SIVSAGAR
PIN- 785687
ASSAM.
34:SUBHASH CH. GOSWAMI
SON OF LT. BHAGABAN GOSWAMI
RESIDENT OF VILL-ODALBAKRA
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P.O- ODALBAKRA DIST.- KAMRUP(M)
PIN-781034
ASSAM
35:ABDUL MANNAN CHOUDHURY
SON OF MAKSED ALI
RESIDENT OF VILL-GUMA
P.O- PHULBARI
DIST.-BARPETA
PIN- 781302
ASSAM.
36:RAMESH CH. SAIKIA
SON OF LT. ARUN CH. SAIKIA
VILL-GARMUR SATRA
P.O- GARMUR SATRA
DIST.-MAJULI
PIN- 785104
ASSAM.
37:KUTUBUDDIN AHMED
SON OF LT. FANIR ALI
RESIDENT OF VILL. MADHAPUR
P.O. MAROWA
DIST. NALBARI
PIN- 78134
ASSAM.
38:RAMEN SARMA
SON OF SAMINDRA NATH SARMA
RESIDENT OF VILL-KHATA RUPIABATHAN
P.O- CHAMATA
DIST.- NALBARI
PIN-781306
ASSAM.
39:BIDISHA BHAGABATI
DAUGHTER OF LT SATISH CH BHAGABATI
RESIDENT OF VILL-KAITHALKUCHI
P.O- KAITHALKUCHI
DIST.- NALBARI
PIN- 781370
ASSAM.
40:ALAKESH BAISHYA
SON OF LT. UMESH CH BAISHYA
RESIDENT OF VILL-BATCHAR
P.O. BATCHAR
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DIST.- NALBARI
PIN- 781303
ASSAM.
41:REKHA BARTHAKUR
DAUGHTER OF LT. NILA NATH BARTHAKUR
RESIDENT OF VILL-T.T.J
P.O- GHANGANI
DIST.- JORHAT
PIN- 785683
ASSAM.
42:UTPAL KR. SARMA
SON OF LT. PRABODH SARMA
RESIDENT OF VILL-BHABANIPUR
P.O. BHABANIPUR
DIST.- BAJALI
PIN-781318
ASSAM
Advocate for the Petitioner : RAJESH MAZUMDAR, SC, EDU
Advocate for the Respondent : , W AHMED,MR. I CHOWDHURY SR ADV
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
HONOURABLE MRS. JUSTICE YARENJUNGLA LONGKUMER
ORDER
Date : 27.02.2025 (LANUSUNGKUM JAMIR, J)
Heard Mr. R. Mazumdar, learned Standing Counsel, School Education Department, for the appellant. Also heard Mr. I. Chowdhury, learned Senior Counsel assisted by Mr. B. Choudhury, learned counsel for all the respondents.
Hearing concluded.
Judgment is reserved.
JUDGE JUDGE Comparing Assistant
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