National Insurance Co. Ltd vs On The Death Of Haidar Ali His Legal Heirs ...
2025 Latest Caselaw 3361 Gua

Gauhati High Court

National Insurance Co. Ltd vs On The Death Of Haidar Ali His Legal Heirs ... on 20 February, 2025

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GAHC010128662013




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./45/2013

            NATIONAL INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET AT KOLKATA
            AND ITS REGIONAL OFFICE AT G.S. ROAD, BHANGAGARH, GHY-5

            VERSUS

            ON THE DEATH OF HAIDAR ALI HIS LEGAL HEIRS RABIYA BIBI and 6 ORS
            W/O LT. HAIDAR ALI AZIZUL HAQUE S/O LT. HAIDAR ALI RIAZUL HAQUE
            S/O LT. HAIDAR ALI SAFIQUL HAQUE S/O LT. HAIDAR ALI EKRAMUL
            HAQUE S/O LT. HAIDAR ALI ALL ARE R/O VILL. CHAGOLIA, PT-II, P.O.
            CHAGOLIA, DIST. DHUBRI, ASSAM.

            2:HIMMAT SINGKA
             MOTOR WORKS LTD. CHATRIBARI
            A.T. ROAD
             GUWAHATI

Advocate for the Petitioner   : MR.R BARUAH, MRS.B DAS,MR.G BAISHYA,MS.D KOUR

Advocate for the Respondent : MR.A GANGULY, MR.M HUSSAIN,MR.A A KHAN,MR.B
DAS,MR.M U MONDAL
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                                      BEFORE
             HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
                                      ORDER

20.02.2025 Heard learned counsel for the appellant, Mr G Baishya and learned counsel for the

respondent, Mr M U Mondal.

Arguments concluded.

The matter is reserved for Judgment and Order.

JUDGE

Comparing Assistant