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Page No.# 1/ vs State Of Assam And 5 Others
2025 Latest Caselaw 3337 Gua

Citation : 2025 Latest Caselaw 3337 Gua
Judgement Date : 20 February, 2025

Gauhati High Court

Page No.# 1/ vs State Of Assam And 5 Others on 20 February, 2025

                                                                Page No.# 1/11

GAHC010173172023




                                                          undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4572/2023

         UNION OF INDIA AND 3 ORS
         REPRESENTED BY THE GENERAL MANAGER N.F. RAILWAY, MALIGAON
         GUWAHATI-781011

         2: THE GENERAL MANAGER
          N.F.RAILWAY
          MALIGAON
          GUWAHATI- 781011

         3: THE DIVISIONAL RAILWAY MANAGER
          LUMDING DIVISION
          N.F.RAILWAY
          LUMDING
         ASSAM

         4: THE ESTATE OFFICER
          N.F.RAILWAY
          LUMDING DIVISION
          LUMDING
         ASSA

         VERSUS

         STATE OF ASSAM AND 5 OTHERS
         REPRESENTED BY COMMISSIONER AND SECRETARY, REVENUE AND
         DISASTER MANAGEMENT DEPTT., GOVT. OF ASSAM, DISPUR,
         GUWAHATI-6

         2:THE DEPUTY COMMISSIONER
          NAGAON
          DISTRICT- NAGAON
         ASSAM

         3:THE ADDITIONAL DEPUTY COMMISSIONER (REVENUE)
                                                                         Page No.# 2/11

             HOJAI-SANKARDEV-NAGAR
             DISTRICT- NAGAON
             ASSAM

            4:THE CIRCLE OFFICER
             LANKA REVENUE CIRCLE
             LANKA
             DISTRICT- NAGAON

            5:THE LUMDING MUNICIPAL BOARD
            THROUGH THE CHAIRPERSON/EXECUTIVE OFFICER
             LUMDING
             DISTRICT- NAGAON
            ASSAM- 782447

            6:THE DIRECTOR OF LAND RECORDS AND SURVEYS ETC.
            ASSAM
             RUPNAGAR
             GUWAHAT

Advocate for the Petitioner   : MR. B CHAKRAVARTY, SC, C.G.C.

Advocate for the Respondent : SC, REVENUE, MS. H SARMA (R-5),MR A U AHMED (R-5),DR.
B AHMED (R-5),GA, ASSAM


             Linked Case : WP(C)/5698/2023

            ANIMESH MISHRA AND 37 ORS
            S/O LATE AJIT MISHRA
            R/O MISTRY PATTY
            LUMDING
            THANA ROAD
            WARD NO. 6

            P.O. AND P.S. LUMDING
            DIST. NAGAON
            ASSAM
            PIN-782447

            2: SRI INDERBANS SINGH BEDI
            S/O LATE AMRIK SINGH BEDI
            R/O MISTRY PATTY

            P.O. AND P.S. LUMDING

            DIST. NAGAON
                                   Page No.# 3/11

ASSAM
PIN-782447

3: SRI PRASENJIT DEY
S/O LATE PARESH DEY
R/O MISTRY PATTY

P.O. AND P.S. LUMDING

DIST. NAGAON
ASSAM
PIN-782447

4: SRI MUKUL RANJAN KARMAKAR
S/O LATE KSHETRA MOHAN KARMAKAR
R/O MASJID ROAD

P.O. AND P.S. LUMDING

DIST. NAGAON
ASSAM
PIN-782447

5: SRI CHANDU DAS
S/O BADAL CH. DAS
R/O MISTRY PATTY ROAD

P.O. AND P.S. LUMDING

DIST. NAGAON
ASSAM
PIN-782447

6: SRI AMBARISH DEY
S/O LATE RAI MOHAN ROY
R/O MISTRY PATTY ROAD

P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 7: SRI RAJA DEY
S/O RANJIT DEY
R/O MISTRY PATTY
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
                                  Page No.# 4/11

PIN-782447

8: SMTI. BIBHA RANI PAUL
W/O SRI SISU BHUSAN PAUL
R/O MISTRY PATTY

NEAR RAM THAKUR COMMITTEE HALL

P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 9: SMTI. SARASWATI DEY
W/O CHANDAN DEY
R/O MISTRY PATTY
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 10: SRI RAJU MANDAL
S/O LATE BIREN CH. MANDAL
R/O MISTRY PATTY
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 11: SMTI. MANJULA DAS
D/O BELA RANI DAS
R/O MISTRY PATTY
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

12: SRI DIGNTA BARUAH
HEADMASTER
B.L.B.S.D.V. HINDI LP SCHOOL

S/O LATE TILAK BARUAH
R/O MISTRY PATTY
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447
                                      Page No.# 5/11

 13: SRI GOURANGA DEY
S/OLATE KALI KUMAR DEY
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 14: SRI SUSHIL KUMAR SHARMA
S/O LATE SITA RAM SHARMA
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 15: SRI BISWAJIT DUTTA
S/O LATE SUSHIL KUMAR DUTTA
R/O NEAR SWAHID FIELD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 16: SMTI. MIRA RANI CHOUDHURY DEY
W/O SWAPAN KR. DEY
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 17: SRI AMITABHA PAUL
S/O LILA PAUL
R/O KALIBARI ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

18: SMTI. BASANTI DAS
W/O LATE PRANESH DAS
R/O NEAR RAILWAY QTR. NO. T/100
DTS HILL COLONY

P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
                                 Page No.# 6/11

PIN-782447

 19: SHYAMAL MAJUMDER
S/O LATE ASHIT BARAN MAJUMDER
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 20: BANTI MANDAL
S/O LATE PARESH MANDAL
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 21: SMTI. RUPALI BARMAN
W/O AJOY BARMAN
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 22: SMTI. NAVLEEN KAUR BEDI
W/O SHAILENDRA SINGH BEDI
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 23: SOMA GHOSH
W/O LATE SANTANU GHOSH
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 24: SRI MANTU PRASAD
S/O LATE SATYA NARAYAN PRASAD
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
                                          Page No.# 7/11

PIN-782447

25: SRI HARI DAS
YOUNG MANS CLUB (PRE)

S/O LATE SACHIN RANJAN DAS
R/O NEAR INDIAN BANK
 LUMDING
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

26: SRI SWAPAN CH. DEY (PRESIDENT)
RAM THAKUR SEVA SANGHA AND YATRI NIVAS

S/O LATE BIDYA SAGAR DEY
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 27: PRABIR KR. DUTTA
S/O LATE GOPAL CH. DUTTA
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 28: SRI SANJAY CH. DUTTA
S/O CHANDRA SHEKHAR DUTTA
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 29: SRI SAGAR ROY
S/O CHAYA RANI ROY
R/O MISTRY PATTY
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

30: SMTI. NAMITA DUTTA
                              Page No.# 8/11

W/O PANKAJ DUTTA
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 31: SRI RANJIT DEY
S/O LATE HARI CHARAN DEY
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 32: SMTI. SUJATA BOSE
D/O LATE MIRA BOSE
R/O MISTRY PATTY
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 33: SRI SHYAM SUNDAR DAS
S/O LATE RAMANI MOHAN DAS
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 34: GOPA DEY
W/O RAM CHANDRA DEY
R/O MISTRY PATTY
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 35: SRI RAM CHANDRA DEY
S/O LATE DHIRENDRA CH. DEY
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

36: SRI LAKHAN ROY
                                                     Page No.# 9/11

S/O SRI KANULAL ROY
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 37: SRI DIPAK SUTRADHAR
S/O LATE DINESH SUTRADHAR
R/O MISTRY PATTY ROAD
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

 38: SRI AJOY DASGUPTA
S/O LATE SHASHANKA SHEKHAR DASGUPTA
R/O MISTRY PATTY
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447
 VERSUS

THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI-781011

2:THE GENERAL MANAGER N.F. RAILWAY

MALIGAON
GUWAHATI-781011

3:THE DIVISIONAL RAILWAY MANAGER LUMDING DIVISION

N.F.RAILWAY
LUMDING
P.O. AND P.S. LUMDING
DIST. NAGAON
ASSAM
PIN-782447

4:THE ESTATE OFFICER

N.F. RAILWAY
LUMDING DIVISION
                                                                Page No.# 10/11


LUMDING
P.O. AND P.S. LUMDING

DIST. NAGAON
ASSAM

PIN-782447

5:LUMDING MUNICIPAL BOARD

REP. BY THE CHAIRPERSON/EXECUTIVE OFFICER
LUMDING
P.O. AND P.S. LUMDING

DIST. NAGAON
ASSAM
PIN-782447
------------
Advocate for : MR B SINHA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS

Linked Case : WP(C)/5720/2023

LUMDING MUNICIPAL BOARD
LAMDING HOJAI
DISTRICT HOJAI
REPRESENTED BY ITS CHAIRMAN SWASTIKA ROUTH MAJUMDER
AGED ABOUT 70 YEAR
IN THE DISTRICT OF- HOJAI
ASSAM

VERSUS

THE UNION OF INDIA AND 4 ORS.
REPRESENTED BY THE GENERAL MANAGER
N.F.RAILWAY
MALIGAON
GUWAHATI- 781011

2:THE GENERAL MANAGER
N.F.RAILWAY
 MALIGAON
 GUWAHATI- 781011

3:THE DIVISIONAL RAILWAY MANAGER
LUMDING DIVISION
N.F. RAILWAY
                                                                 Page No.# 11/11

           LUMDING
           P.O. AND P.S. LUMDING
           IN THE DISTRICT HOJAI
           ASSAM
           PIN- 782447

           4:THE ESTATE OFFICER
           N.F.RAILWAY
           LUMDING DIVISION
           LUMDING
           P.O. AND P.S. LUMDING
           DISTRICT- NAGAON
           ASSAM
           PIN- 782447

           5:THE DIRECTOR OF LAND RECORDS AND SURVEYS ETC.
           ASSAM
           RUPNAGAR
           GUWAHATI
           ------------
           Advocate for : DR. B AHMED
           Advocate for : SC
           NF RLY appearing for THE UNION OF INDIA AND 4 ORS.



                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                   ORDER

Date : 20.02.2025

Hearing concluded.

Judgment reserved.

JUDGE

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