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National Insurance Comapany Ltd vs Subhash Rabha And 3 Ors. H
2025 Latest Caselaw 3100 Gua

Citation : 2025 Latest Caselaw 3100 Gua
Judgement Date : 12 February, 2025

Gauhati High Court

National Insurance Comapany Ltd vs Subhash Rabha And 3 Ors. H on 12 February, 2025

                                                                 Page No.# 1/5

GAHC010101782023




                                                          undefined

                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./468/2024

         NATIONAL INSURANCE COMAPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3, MIDDLETON
         STREET, KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH, G.S.
         ROAD, GUWAHATI- 781005 REPRESENTED BY THE CHIEF REGIONAL
         MANAGER, GUWAHATI REGIONAL OFFICE.



         VERSUS

         SUBHASH RABHA AND 3 ORS. H
         S/O KHIROD RABHA, VILL.- GHANGAMARI-CHUHURI, P.S.- GOALPARA,
         DIST.- GOALPARA, ASSAM, PIN- 783101.

         2:MD. SABED SHEIKH
          S/O MD. SK.
          R/O SADILPUR JALUKBARI
          HOUSE NO.65
          NEAR DARUL ULUM MADRASSA
          GUWAHATI
          KAMRUP (M)
         ASSAM
          PIN- 781122.

         3:MAINUDDIN SK.
          S/O SHAHALOM ALI

         VILL.- DHIGHOLIBORI
         TIPLAI

         P.S.- RANJULI

         DIST.- GOALPARA
         ASSAM
                                                                 Page No.# 2/5

             PIN- 783134.

            4:THE BRANCH MANAGER
             RELIANCE GENERAL INSURANCE COMPANY LIMITED
             5TH FLOOR
             PRAG PLAZA
             G.S. ROAD
             BHANGAGARH
             GUWAHATI
             DIST.- KAMRUP (M)
            ASSAM
             PIN- 781005

Advocate for the Petitioner   : MR T KALITA, MR. A KAKATI

Advocate for the Respondent : ,




             Linked Case : I.A.(Civil)/2775/2024

            NATIONAL INSURANCE COMAPANY LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
            MIDDLETON STREET
            KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
            G.S. ROAD
            GUWAHATI- 781005 REPRESENTED BY THE CHIEF REGIONAL MANAGER
            GUWAHATI REGIONAL OFFICE.


             VERSUS

            SUBHASH RABHA AND 3 ORS. H
            S/O KHIROD RABHA
            VILL.- GHANGAMARI-CHUHURI
            P.S.- GOALPARA
            DIST.- GOALPARA
            ASSAM
            PIN- 783101.

            2:MD. SABED SHEIKH
            S/O MD. SK.
             R/O SADILPUR JALUKBARI
             HOUSE NO.65
             NEAR DARUL ULUM MADRASSA
                                                           Page No.# 3/5

GUWAHATI
KAMRUP (M)
ASSAM
PIN- 781122.

3:MAINUDDIN SK.
S/O SHAHALOM ALI

VILL.- DHIGHOLIBORI
TIPLAI

P.S.- RANJULI

DIST.- GOALPARA
ASSAM
PIN- 783134.

4:THE BRANCH MANAGER
RELIANCE GENERAL INSURANCE COMPANY LIMITED
5TH FLOOR
PRAG PLAZA
G.S. ROAD
BHANGAGARH
GUWAHATI
DIST.- KAMRUP (M)
ASSAM
PIN- 781005.
------------
Advocate for : MR T KALITA
Advocate for : appearing for SUBHASH RABHA AND 3 ORS. H



Linked Case : I.A.(Civil)/1498/2023

NATIONAL INSURANCE COMAPANY LIMITED
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
MIDDLETON STREET
KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
G.S. ROAD
GUWAHATI- 781005 REPRESENTED BY THE CHIEF REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE.


VERSUS

SUBHASH RABHA AND 3 ORS.
S/O KHIROD RABHA
                                                         Page No.# 4/5


VILL.- GHANGAMARI-CHUHURI

P.S.- GOALPARA

DIST.- GOALPARA
ASSAM
PIN- 783101.

2:MD. SABED SHEIKH
S/O MD. SK.
 R/O SADILPUR JALUKBARI
 HOUSE NO.65
 NEAR DARUL ULUM MADRASSA
 GUWAHATI
 KAMRUP (M)
ASSAM
 PIN- 781122.

3:MAINUDDIN SK.
S/O SHAHALOM ALI

VILL.- DHIGHOLIBORI
TIPLAI

P.S.- RANJULI

DIST.- GOALPARA
ASSAM
PIN- 783134.

4:THE BRANCH MANAGER
RELIANCE GENERAL INSURANCE COMPANY LIMITED
5TH FLOOR
PRAG PLAZA
G.S. ROAD
BHANGAGARH
GUWAHATI
DIST.- KAMRUP (M)
ASSAM
PIN- 781005.
------------
Advocate for : MR T KALITA
Advocate for : appearing for SUBHASH RABHA AND 3 ORS.
                                                                       Page No.# 5/5

                                    BEFORE
                      HON'BLE MRS. JUSTICE MARLI VANKUNG

                                      ORDER

12.02.2025

Heard Mr. T. Kalita, learned counsel for the appellant.

This appeal is filed under Section 173 of the Motor Vehicles Act, 1988 against the Judgment & Order dated 14.10.2024 passed by the learned Member, Motor Accident Claims Tribunal, Goalpara in MAC Case No. 299/2016.

The learned counsel for the appellant submits that the learned Tribunal had erred in making the appellant liable to pay full compensation when the instant appeal was due to head on collision between the two vehicles.

Appeal is admitted.

LCR is to be called for.

Issue notice to the respondents through registered post with A/D as well as through usual process, within 3 days returnable by three weeks.

List the matter after 3 (three) weeks.

JUDGE

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