Gauhati High Court
G.S. Road vs Nandeswar Baruah And Ors on 12 February, 2025
Page No.# 1/5
GAHC010294792023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/64/2025
ORIENTAL INSURANCE COMPANY LTD
(A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT GUWAHATI
G.S. ROAD
ULUBARI
GUWAHATI- 781007
REP. BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI- 781007.
VERSUS
NANDESWAR BARUAH AND ORS
S/O SRI LEKHAN BARUAH
VILL.- RAITING
P.O.- RAITING
P.S.- SILAPATHAR
DIST.- DHEMAJI
ASSAM
PIN- 787057. (REP. BY HIS WIFE MRS. PURABI BARUAH).
2:DOMBI GAMKAK
S/O SRI DEMONIK GAMKAK
R/O GAMKAK
P.O. AND P.S.- AALO
DIST.- WEST SIANG
ARUNACHAL PRADESH
PIN- 791001.
3:MARNU GAMKAK
S/O DEMAR GAMKAK
Page No.# 2/5
R/O GEMO TALI
P.O. AND P.S.- KAMBA
DIST.- WEST SIANG
ARUNACHAL PRADESH
PIN- 791001.
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : MR R BARUAH appearing for NANDESWAR BARUAH AND ORS
MACApp./648/2024
ORIENTAL INSURANCE COMPANY LTD
(A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI- 781007, REP. BY THE
DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI-
781007.
VERSUS
NANDESWAR BARUAH AND 2 ORS. F
S/O SRI LEKHAN BARUAH, VILL.- RAITING, P.O.- RAITING, P.S.-
SILAPATHAR, DIST.- DHEMAJI, ASSAM, PIN- 787057. (REP. BY HIS WIFE
MRS. PURABI BARUAH).
2:DOMBI GAMKAK
S/O SRI DEMONIK GAMKAK
R/O GAMKAK
P.O. AND P.S.- AALO
DIST.- WEST SIANG
ARUNACHAL PRADESH
PIN- 791001.
3:MARNU GAMKAK
S/O DEMAR GAMKAK
R/O GEMO TALI
P.O. AND P.S.- KAMBA
DIST.- WEST SIANG
ARUNACHAL PRADESH
PIN- 791001
Advocate for the Petitioner : MS. R D MOZUMDAR, MS. C MOZUMDAR,MR. S P SHARMA
Page No.# 3/5
Advocate for the Respondent : MR. R BORUAH, MR. B POYOM (R-2,3),MR. P K DEKA(R-
2,3),MR. I H LASKAR(R-2,3),MR. R. KARIM(R-2,3),MR. P DAIMARY(R-2,3),MS. N M
LONGKENG(R-2,3)
Linked Case : I.A.(Civil)/909/2024
ORIENTAL INSURANCE COMPANY LTD.
(A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
GUWAHATI
G.S. ROAD
ULUBARI
GUWAHATI- 781007
REP. BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI- 781007.
VERSUS
NANDESWAR BARUAH AND 2 ORS.
S/O SRI LEKHAN BARUAH
VILL.- RAITING
P.O.- RAITING
P.S.- SILAPATHAR
DIST.- DHEMAJI
ASSAM
PIN- 787057.
(REP. BY HIS WIFE MRS. PURABI BARUAH).
2:DOMBI GAMKAK
S/O SRI DEMONIK GAMKAK
R/O GAMKAK
P.O. AND P.S.- AALO
DIST.- WEST SIANG
ARUNACHAL PRADESH
PIN- 791001.
3:MARNU GAMKAK
S/O DEMAR GAMKAK
R/O GEMO TALI
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P.O. AND P.S.- KAMBA
DIST.- WEST SIANG
ARUNACHAL PRADESH
PIN- 791001.
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : MR. R BORUAH (R-1) appearing for NANDESWAR BARUAH AND
2 ORS.
BEFORE
HON'BLE MRS. JUSTICE MARLI VANKUNG
ORDER
12.02.2025
Heard Mr. S.P. Sharma, learned counsel for the applicant, who has filed the
instant application under Section 173 of the Motor Vehicles Act, 1988, praying
for stay of the operation of the Judgment & Award dated 19.07.2023 passed by
the learned Member, Motor Accident Claims Tribunal No. 1, Kamrup (M),
Guwahati in MAC Case No. 1358/2017.
The prayer for stay of the operation is allowed subject to the deposit of 50%
of the awarded amount within 1 (one) month from the date of this order.
The learned counsels for the respondents are to be furnished the memo of
appeal accordingly.
Accordingly, I.A.(Civil) No. 64/2025 stands allowed and disposed of as
above.
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JUDGE
Comparing Assistant
