Citation : 2025 Latest Caselaw 2985 Gua
Judgement Date : 10 February, 2025
Page No.# 1/4
GAHC010267752024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/251/2025
BALEKANANDA TRUST AND ORS
HAVING ITS OFFICE AND PRINCIPAL PLACE OF BUSINESS AT JAYANAGAR
SIX MILE ROAD
OPP. NRL PETROL PUMP
GUWAHATI 22
KAMRUP M ASSAM AND IS REP. BY ITS MANAGING TRUSTEE SRI BALINDRA
KUMAR DAS
2: SRI BALINDRA KUMAR DAS
S/O LATE ANANDA CHANDRA DAS
MANAGING TRUSTEE
BALEKANANDA TRUST
C/O BALEKANANDA TRUST
JAYANAGAR SIX MILE
OPP. NRL PETROL PUM
GUWAHATI - 22
DIST. KAMRUP M ASSAM
3: SMTI SMRITY REKHA DAS
S/O BALINDRA KUMAR DAS
CHAIRMAN
BALEKANANDA TRUST
C/O BALEKANANDA TRUST
JAYANAGAR SIX MILE
OPP. NRL PETROL PUM
GUWAHATI - 22
DIST. KAMRUP M ASSAM
VERSUS
SRI DIPEN RAHANG AND ORS
RESIDENT OF BELTOLA
Page No.# 2/4
PATORKUCHI
GUWAHATI 29
DIST. KAMRUP M ASSAM. REP. BY ITS ATTORNEY SRI SUSHIL KUMAR
TAMULI
S/O LATE GADADHAR TAMULI
RESIDENT OF KRISHNAPUR
BELTOLA
AG OFFICE ROAD
HOUSE NO. 11. PS BASISTHA
GUWAHATI 28. KAMRUP M ASSAM
2:SMTI HIMANI FANGSH
D/O LATE SASHI FANGSHA
RESIDENT OF GOJAIGAON
PO KAMALJARI
PS AND MOUZA SONAPUR
KAMRUP ASSAM
AND IS REP. BY ITS ATTORNEY SRI SUSHIL KUMAR TAMULI
S/O LATE GADADHAR TAMULI
RESIDENT OF KRISHNAPUR
BELTOLA
AG OFFICE ROAD
HOUSE NO. 11
PS BASISTHA
GUWAHATI 28. KAMRUP M ASSAM
------------
Advocate for : MR. L TALUKDAR
Advocate for : appearing for SRI DIPEN RAHANG AND ORS
Linked Case : Case No. : RFA/2/2025
BALEKANANDA TRUST AND ORS
HAVING ITS OFFICE AND PRINCIPAL PLACE OF BUSINESS AT
JAYANAGAR, SIX MILE ROAD, OPP. NRL PETROL PUMP, GUWAHATI 22,
KAMRUP M ASSAM AND IS REP. BY ITS MANAGING TRUSTEE SRI
BALINDRA KUMAR DAS,
2: SRI BALINDRA KUMAR DAS
S/O LATE ANANDA CHANDRA DAS
MANAGING TRUSTEE
BALEKANANDA TRUST
C/O BALEKANANDA TRUST
JAYANAGAR SIX MILE
OPP. NRL PETROL PUM
Page No.# 3/4
GUWAHATI - 22
DIST. KAMRUP M ASSAM
3: SMTI SMRITY REKHA DAS
S/O BALINDRA KUMAR DAS
CHAIRMAN
BALEKANANDA TRUST
C/O BALEKANANDA TRUST
JAYANAGAR SIX MILE
OPP. NRL PETROL PUM
GUWAHATI - 22
DIST. KAMRUP M ASSA
VERSUS
SRI DIPEN RAHANG AND ORS
RESIDENT OF BELTOLA, PATORKUCHI, GUWAHATI 29, DIST. KAMRUP M
ASSAM. REP. BY ITS ATTORNEY SRI SUSHIL KUMAR TAMULI, S/O LATE
GADADHAR TAMULI, RESIDENT OF KRISHNAPUR, BELTOLA, AG OFFICE
ROAD,HOUSE NO. 11. PS BASISTHA, GUWAHATI 28. KAMRUP M ASSAM
2:SMTI HIMANI FANGSH
D/O LATE SASHI FANGSHA
RESIDENT OF GOJAIGAON
PO KAMALJARI
PS AND MOUZA SONAPUR
KAMRUP ASSAM
AND IS REP. BY ITS ATTORNEY SRI SUSHIL KUMAR TAMULI
S/O LATE GADADHAR TAMULI
RESIDENT OF KRISHNAPUR
BELTOLA
AG OFFICE ROAD
HOUSE NO. 11
PS BASISTHA
GUWAHATI 28. KAMRUP M ASSA
Advocate for the Petitioner : MR. L TALUKDAR, S HUSSAIN
Advocate for the Respondent : ,
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 10.02.2025
Heard the learned Senior Counsel Mr. L. Talukdar assisted by Mr. S. Hussain, learned counsel appearing for the applicants.
Since the connected Regular First Appeal has been admitted for hearing, the operation of the judgment and decree dated 13.09.2024 passed by the learned Civil Judge (Senior Division) No. 1, Kamrup (Metro) at Guwahati in Title Suit No. 184/2019 shall remain stayed till disposal of the appeal.
The IA stands disposed of.
JUDGE
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