Citation : 2025 Latest Caselaw 2964 Gua
Judgement Date : 7 February, 2025
Page No.# 1/2
GAHC010272142024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/3992/2024
DR AKASH DOLEY AND 5 ORS
S/O KUJENDRA DOLEY
R/O FALT NO 5K
PARAMOUNT GREENS
P.O. KHANAPARA
PS. DISPUR
SIX MILE
GUWAHATI-781022
2: DR ARUPJYOTI MILI
S/O GOBIN CHANDRA MILI R/O HOUSE NO 30 KEKORA NAGAR PO DISPUR
GANESHGURI GUWHATI 781006
3: DR MALABIKA BORO
D/O SUMNATH BORO R/O HOUSE NO 11A RUPNAGAR P.O. INDRAPUR PS
PALTAN BAZAR DEKAGIR PATH GUWHATI 781032
4: DR HIRAK JYOTI BARUAN
S/O BICHITRA BEZBARUAH R/O BORBARI HENGRABARI P.O DISPUR
GUWAHATI 781036
5: DR. ANKITA PAUL
S/O SUNIL PAUL R/O HAIBARGAON RABINDRA PALLY NAGAON 782002 P.O
HAIBARGAON PS NAGAON SADAR
6: DR RAJDEEP DAS
S/O PADMA KANTA DAS R/O PAMUOI DEURI GAON P.O. DEURI GAON P.S
NAGAON SADAAR NAGAON 782144
VERSUS
DR ANUSHUYA SARMAH AND 2 ORS
D/O- SRI TIKEN SARMAH
RESIDENT OF- 3/A1
LIM ENCLAVE
Page No.# 2/2
JILIKA PATH
PANJABARI
GUWAHATI
ASSAM
PIN- 781037
2:DR JIT PRATIM SARMA
S/O DR PRAMATHESH SARMA R/O HOUSE NO 39 MANIKANCHAN PATH
LAKHIMI PATH P.S HATIGAON ASSAM781028
3:DR CHANDRAYANI BHARADWAJ
D/O DR PRADIM KUMAR SARMA R/O FLAT NO 202 BASERA RESIDENCY
MOTHER TERESA ROAD LANKESWAR P.S JALUKBARI ASSAM 78103
------------
Advocate for : MR. B D KONWAR SR. ADV.
Advocate for : appearing for DR ANUSHUYA SARMAH AND 2 ORS
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 07.02.2025
In view of the Judgment and Order passed today in WP (C) No.6640/2024, the interlocutory application is also disposed of accordingly.
JUDGE
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