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Page No.# 1/3 vs The State Of Assam And 2 Ors
2025 Latest Caselaw 2926 Gua

Citation : 2025 Latest Caselaw 2926 Gua
Judgement Date : 7 February, 2025

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 2 Ors on 7 February, 2025

Author: Suman Shyam
Bench: Suman Shyam
                                                               Page No.# 1/3

GAHC010116792024




                                                        undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/437/2025

         OSMAN GANI AND 9 ORS
         S/O- PANA ULLAH,
         VILLAGE- ANANDA PUR,
         P.O- MAJGAON, DIST-BAJALI

         2: ZAKIR HUSSAIN
          S/O- LATE NAZZESH ALI

         VILL- ANANDAPUR
         P.O- MAJGAON
         DIST- BAJALI

         3: MALOTI BALA BORO
          C/O- GAJENDRA NATH BARO

         VILL- GOMURA
         P.O- BHALAGURI
         DIST- BAJALI

         4: ABDUL KASHEM AHMED
          S/O- LATE MUNTAZ ALI

         VILL- DALOR PATHAR
         P.O- B.D PATHAR
         DIST- BAJALI

         5: SADEQUE ALI AHMED
          S/O- LATE MUNTAZ ALI

         VILL- CHARAIPARA
         P.O- BHOWKAMARI
         DIST- BAJALI

         6: MD. CHAN MIAH
                                                       Page No.# 2/3

S/O- LATE MAJAM ALI

VILL- MAJGAON
P.O- MAJGAON
DIST- BAJALI

7: ABDUL KADER
 S/O- ABDUR RAHMAN

VILL- ANANDAPUR
P.O- MAJGAON
DIST- BAJALI

8: MAZIBAR RAHMAN
 S/O- LATE JARU MIAH

VILL- SUKMANAH
P.O- SUKMANAH
DIST- BAJALI

9: RANDHIR CH. DEY
 S/O- LATE JAGANNATH CHANDRA DEY

VILL- PANPARA
P.O- RUPALI
DIST- BAJALI

10: BHABESH KALITA
 S/O- LATE NARAKANTA KALITA

VILL- MAHARANI
P.O- BAGMARA BAZAR
DIST- BAJAL

VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
ELEMENTARY EDUCATION DEPARTMENT, DISPUR, GUWAHATI-06

2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
 FINANCE DEPARTMENT
 DISPUR
 GUWAHATI-06

3:THE DIRECTOR OF ELEMENTARY EDUCATION
 KAHILIPARA
                                                                                        Page No.# 3/3

             ASSAM
             GUWAHATI-1

Advocate for the Petitioner   : ANACLATAS AHMED, MR. M P SARMA

Advocate for the Respondent : SC, FINANCE, SC, ELEM. EDU




                                    BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                             ORDER

Date : 07/02/2025 Vijay Bishnoi, CJ

Heard Mr. Anaclatas Ahmed, learned counsel for the writ petitioners. We have also heard Mr. R.

Mazumar, learned Standing Counsel, Education Department, Assam, appearing for the respondents.

Learned counsel appearing for the parties are in agreement that the controversy involved in

this writ petition is squarely covered by the judgment dated 04.10.2024, rendered by this Court in

WP(C) 2729/2019. It is also submitted that a Division Bench of this Court has already disposed of

another identical writ petition, being WP(C) 4265/2023, in terms of the order dated 04.10.2024

passed by the Division Bench this Court in WP(C) 2729/2019.

In view of the above submission of the learned counsel for the parties, this writ petition is

disposed of in terms of the judgment dated 04.10.2024 passed by the Division Bench of this Court in

WP(C) 2729/2019.

                 JUDGE                                                  CHIEF JUSTICE


sukhamay




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