Constable Suman Singha vs The Union Of India And 3 Ors
2025 Latest Caselaw 2835 Gua

Gauhati High Court

Constable Suman Singha vs The Union Of India And 3 Ors on 4 February, 2025

                                                                      Page No.# 1/2

GAHC010022822017




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                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/2850/2017

         CONSTABLE SUMAN SINGHA
         NO. 071260259, A COY OF 17-BN BSF, S/O. SHRI HARINATH SINGHA, R/O.
         VILL. SARBOJANINTAL, JANJIPUR, P.S. RAGHUNATHGANG, DIST.
         MURSHIDABAD, WEST BENGAL, PIN- 742225.



         VERSUS

         THE UNION OF INDIA and 3 ORS.
         REP. BY THE SECRETARY TO THE UNION OF INDIA, MINISTRY OF
         DEFENSE, NEW DELHI, PIN-110001.

         2:DIRECTOR GENERAL OF BORDER SECURITY FORCE

          BLOCK NO. 10
          CGO COMPLEX
          LODHI ROAD
          NEW DELHI
          PIN-110003.

         3:INSPECTOR GENERAL

          BORDER SECURITY FORCE
          HQ PUNJAB FTR
          BSF JALANDHAR CANTT PUNJAB
          PIN-144006.

         4:COMMANDANT

          17 BATTALION OF BSF
          FRONTIER
          C/O- HQ BSF
          BLOCK 10
                                                                             Page No.# 2/2

             CGO COMPLEX
             LODHI ROAD
             NEW DELHI
             PIN-110003

Advocate for the Petitioner   : MR.B K DAS, MR.B CHAKRABORTY,MS.P HAZARIKA,MS.P
SARMAH

Advocate for the Respondent : C.G.C., ASSTT.S.G.I.,MR.K K PARASAR(R- 1-4)




                                  BEFORE
                 HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                        ORDER

Date : 04.02.2025

Heard the learned Counsel for the parties at length, Judgment reserved.

JUDGE

Comparing Assistant