Page No.# 1/4 vs The State Of Assam And 7 Ors
2025 Latest Caselaw 9550 Gua

Gauhati High Court

Page No.# 1/4 vs The State Of Assam And 7 Ors on 15 December, 2025

Author: K.R. Surana

Bench: Kalyan Rai Surana

                                                                    Page No.# 1/4

GAHC010053222025




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/1572/2025

         ASIR UDDIN AHMED AND 4 ORS.
         S/O. LATE- GOTU SHEIKH, VILLAGE ABHAYAPURI (ROUMARI) P.O.
         ABHAYAPURI, DISTRICT BONGAIGAON. PIN 783384.

         2: DEWAN MD. SHAMSUL ALOM
          S/O. ABDUL AWAL DEWAN
          R/O. VILL.- BALAIPATHAR
          P/O. KALGACHIA
          DIST. BARPETA
         ASSAM
          PIN-781319.

         3: ANOWAR HUSSAIN
          S/O. LT. MOHI UDDIN AHMED
          R/O. VILL. AND P/O. ISABPUR
          DIST. BARPETA
         ASSAM
          PIN-781321.

         4: CHAND MAMUD
          S/O. GOHER UDDIN AHMED
          R/O. VILL.- DUMERGURI
          P/O. LENGISINGA
          DIST. BONGAIGAON
         ASSAM
          PIN-783384.

         5: GOLAM RABBANI
          C/O. LT. HAZI KACHAR UDDIN
          R/O. VILL.- JHARPARA
          P/O. LEGTISINGA
          DIST. BONGAIGAON
         ASSAM
          PIN-783384
                                                     Page No.# 2/4


VERSUS

THE STATE OF ASSAM AND 7 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, EDUCATION (HIGHER) DEPARTMENT, DISPUR,
GUWAHATI - 6.

2:THE DIRECTOR OF HIGHER EDUCATION
ASSAM.
 KAHILIPARA
 GUWAHATI-19.

3:THE GOVERNING BODY OF RAJIV GANDHI MEMORIAL COLLEGE
 REP. BY ITS PRESIDENT
 P/O. LENGTISINGA
 DIST. BONGAIGAON
ASSAM
 PIN-783384

4:AKTER HUSSAIN
 LECTURER IN ENGLISH
 RAJIV GANDHI MEMORIAL COLLEGE
VILL. AND P/O. LENGTISINGA
 DIST. BONGAIGAON
ASSAM
 PIN-783384

5:ABDUR RAZZAK
 LECTURER IN EDUCATION
 RAJIV GANDHI MEMORIAL COLLEGE
VILL. AND P/O. LENGTISINGA
 DIST. BONGAIGAON
ASSAM
 PIN-783384

6:RUZENA KHATUN
 LECTURER IN ECONOMICS
 RAJIV GANDHI MEMORIAL COLLEGE
VILL. AND P/O. LENGTISINGA
 DIST. BONGAIGAON
ASSAM
 PIN-783384

7:JAHIRUL ISLAM
 LOWER DIVISION ASSISTANT
 RAJIV GANDHI MEMORIAL COLLEGE
VILL. AND P/O. LENGTISINGA
                                                                           Page No.# 3/4

             DIST. BONGAIGAON
             ASSAM
             PIN-783384

            8:SHAHIL RANA
             LIBRARY BEARER
             RAJIV GANDHI MEMORIAL COLLEGE
            VILL. AND P/O. LENGTISINGA
             DIST. BONGAIGAON
            ASSAM
             PIN-78338

Advocate for the Petitioner   : MR. M ISLAM, MS A KHATUN,MR. A R BHUYAN,MR H R A
CHOUDHURY

Advocate for the Respondent : SC, HIGHER EDU, MR R ISLAM (R-4,5,6,7,8),MS M KURMI,MS.
A HUSSAIN(R-4,5,6,7,8)




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                    HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

                                         ORDER

15.12.2025 (K.R. Surana, J)

In course of submission, Mr. A.R. Bhuyan, learned counsel for the applicant has submitted that earlier appeal against the common judgment and order passed in WP(C) 6242/2012, WP(C) 6728/2014, and WP(C) 4760/2013 was assailed.

As the common judgment and order dated 18.08.2021 is assailed in the connected unnumbered writ appeal, on the Court query as to whether successive writ appeal against the same order would be maintainable, the learned counsel for the applicant prays for adjournment to answer the Court query.

Accordingly, the matter stands adjourned today.

Mr. S. Das, learned standing counsel for the Education Department, and Mr. R. Page No.# 4/4

Islam, learned counsel for the respondent nos.4 to 8 are present.

List on 17.12.2025.

                      JUDGE                 JUDGE




Comparing Assistant