Numan Uddin vs The State Of Assam
2025 Latest Caselaw 9480 Gua

Gauhati High Court

Numan Uddin vs The State Of Assam on 15 December, 2025

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GAHC010198272025




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                              THE GAUHATI HIGH COURT
     (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : AB/2130/2025

            NUMAN UDDIN
            S/O LATE HAFIZ AYUB AHMED
            R/O NAYAPATON
            P.S. BADARPUR
            DIST. SRIBHUMI, ASSAM



            VERSUS

            THE STATE OF ASSAM
            TO BE REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR H R A CHOUDHURY, J M SULAIMAN,MR. I U
CHOWDHURY

Advocate for the Respondent : PP, ASSAM, MS. K VERMA (INFORMANT)




                                   BEFORE
                   HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                       JUDGMENT

Date : --15.12 .2025

The case diary has not been received.

2. The Investigating Officer seeks more time to produce the case diary.

3. Let the matter be fixed on 07.01.2026.

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4. The interim order passed earlier shall continue till the next date of listing.

JUDGE

Comparing Assistant