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Gauhati High Court
Page No.# 1/6 vs The State Of Assam And 4 Ors on 12 December, 2025
Page No.# 1/6
GAHC010177352024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2730/2024
ETTEHAD ALAM AND 17 ORS
S/O- LT. AMIRULHUSSAIN, RESIDENT OF 174, AGIA ROAD, OLD CIVIL
HOSPITAL, NARAPARA BHATIPARA, GOALPARA, ASSAM 783101
2: SADHANA DAS
D/O- LT. RAMESH DAS
R/O- CIVIL HOSPITAL
BHALUKDUBI
GOALPARA
BHALUKDUBI
ASSAM
PIN-783101
DIST-GOALPARA
3: SANTOSH SARKAR
S/O- SUNIL CH SARKAR
R/O- 54
JHARPARA PT II
BONGAIGAON
ASSAM
PIN- 783384. DIST-BONGAIGAON
4: ABDUL HAI
C/O-ABDUL KHALEK
R/O- KATILATARI
AMBARI
GOALPARA
ASSAM
PIN-783129
DIST-GOALPARA
5: BINBAHADUR PRADHAN
C/O-LALBAHADUR PRADHAN
R/O- BAPUJINAGAR
Page No.# 2/6
BHALUKDUBI
GOALPARA
GOALPARA
ASSAM
PIN-783101
DIST-GOALPARA
6: ASIM CHOUDHURY
C/O- GOBINDA CHOUDHARY
R/O-VILL- JAIL ROAD
NEAR BARPETA
BARPETA
BARPETA
ASSAM
PIN-781301
DIST- BARPETA
7: NILIM PATOWARY
S/O- AKAN PATOWARY
R/O- NEAR BARPETA
JAIL TOWN WARD NO-20
BARPETA
BARPETA
ASSAM
PIN-781301
DIST- BARPETA
8: ALTAF UDDIN AHMED
C/O-DERAJUDDIN AHMED
R/O- NEAR BAKURPARA
BHATIPARA
GOALPARA
ASSAM
PIN-783101
DIST-GOALPARA
9: NAKUL DAS
C/O-KHOKARAM DAS
R/O- NIJSATRA PUR
GOALPARA
ASSAM
PIN-783101
DIST-GOALPARA
10: SIDDHARTHA SANKAR DAS
C/O-KRISHNA RANJAN DAS
R/O- 2 NO. COLONY
BHATIPARA
Page No.# 3/6
GOALPARA
ASSAM
PIN-783101
DIST-GOALPARA
11: AMIT RAY
C/O-PULUKA NANDA RAY
R/O-VILL. BAPUJINAGAR
BALADMARI CHAR PT-I
GOALPARA
ASSAM
PIN-783121
DIST-GOALPARA
12: UJJAL KANTI SARKAR
C/O-CHITRA RANJAN SARKAR
R/O- GOALPARA TOWN WARD NO.1
PS-GOALPARA
BHATIPARA
GOALPARA
ASSAM
PIN-783101
DIST-GOALPARA
13: PINTU GHOSH
C/O- PRATAP GHOSH
R/O- PACHAGARH
DIST. KOKRAJHAR
ASSAM
PIN-783345.DIST-KOKRAJHAR
14: TOFINUR AHMED
C/O-SHAHDULLAH
R/O- GOALPARA WARD NO.11
BHATIPARA
GOALPARA
ASSAM
PIN-783101
DIST-GOALPARA
15: RIJU AHMED
C/O-ASADULLAH
R/O-H.NO. 341
K P ROAD
NEAR M K N HIGH SCHOOL
BHATIPARA
GOALPARA
ASSAM
Page No.# 4/6
PIN-783101. DIST-GOALPARA
16: AZIZUL HOQUE
C/O-MERAJ ALI
R/O- GOALPARA WARD NO.10
BHATIPARA
GOALPARA
ASSAM
PIN-783101. DIST-GOALPARA
17: ABU AKKAS
S/O-SERAJ UDDIN SHEIKH
R/O- VILL. GOSSAIDUBI HINDUPARA
PO GOURNAGAR
GOALPARA
ASSAM
PIN-783132. DIST-GOALPARA
18: GAUTAM GHOSH
S/O- LT. KAMINI KUMAR GHOSH
R/O- 288 GOALTULI ROAD WARD NO. 6
NEAR HOLY YOUTH CLUB
BHATIPARA
GOALPARA
GOALPARA
ASSAM
PIN-783101.
DIST-GOALPAR
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM, HEALTH AND FAMILY WELFARE (A) DEPARTMENT, DISPUR,
GUWAHATI- - 781006, ASSAM.
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE(A) DEPARTMENT
GUWAHATI
ASSAM- 781006
3:THE DIRECTOR OF HEALTH SERVICES
HENGRABARI
GUWAHATI
ASSAM- 781006
Page No.# 5/6
4:THE JOINT DIRECTOR
HEALTH SERVICES
GOALPARA
GUWAHATI-781036
KAMRUP
ASSAM
5:THE SCREENING COMMITTEE
REPRESENTED BY THE CHAIRMAN (ADDITIONAL DIRECTOR OF HEALTH
SERVICES)
HANGARBARI
GUWAHATI
ASSAM-78103
For the applicants : Mr. D. Gogoi, Advocate
For the respondents : Mr. B. Gogoi, S.C., Health
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
12-12-2025
(Ashutosh Kumar, C.J.)
This Interlocutory Application has been filed by the
applicants/appellants seeking condonation of delay of 278 days in
preferring the connected appeal against the judgment dated 29.09.2023
passed by a learned Single Judge of this Court in WP(C) 8220/2019.
We have heard Mr. D. Gogoi, learned Advocate for the
applicants/appellants and Mr. B. Gogoi, learned Advocate for the
respondents.
After going through the averments made in the application, we are
Page No.# 6/6
satisfied that good grounds have been assigned by the
applicants/appellants for condoning the delay of 278 days in preferring
the connected appeal.
We, therefore, condone the delay.
The Interlocutory Application stands disposed off.
The Registry to process the appeal and list the same on 18.02.2026
under the appropriate heading.
JUDGE CHIEF JUSTICE
Comparing Assistant
