Ashok Choudhury vs Union Of India And 3 Ors
2025 Latest Caselaw 9354 Gua

Gauhati High Court

Ashok Choudhury vs Union Of India And 3 Ors on 5 December, 2025

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GAHC010028562022




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/1017/2022

            ASHOK CHOUDHURY
            S/O- SRI GANESH CHOUDHURY, R/O- CD ROAD, WARD NO. 4, NORTH
            LAKHIMPUR, DIST. LAKHIMPUR, ASSAM, PIN- 787001.



            VERSUS

            UNION OF INDIA AND 3 ORS.
            REP. BY THE SECRETARY TO THE MINISTRY OF RAILWAYS, NEW DELHI.

            2:NORTHEAST FRONTIER RAILWAY
             MALIGAON
             GUWAHATI
             REP. BY ITS GENERAL MANAGER.

            3:DIVISIONAL ENGINEER/I

             NORTHEAST FRONTIER RAILWAY
             TINSUKIA.

            4:CANARA BANK
             NORTH LAKHIMPUR BRANCH
             REP. BY ITS BRANCH MANAGER
             NORTH LAKHIMPUR
             PIN- 787001

Advocate for the Petitioner   : MR. D P BORAH, MR. A ROY

Advocate for the Respondent : SC, RAILWAY, MS. S YASMIN (R4),MR. M SHARMA (R4),MR. B
SHARMA
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                                  BEFORE
                  HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                     ORDER

Date : 05-12-2025

Heard Mr. D.P. Borah, learned counsel for the petitioner. Also heard Mr. B. Sharma, learned counsel appearing for the respondents.

Hearing concluded.

Judgment & order reserved.

JUDGE

Comparing Assistant