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Gauhati High Court
Page No.# 1/7 vs Narayan Konwar on 10 December, 2025
Page No.# 1/7
GAHC010267912025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/643/2025
MANTU RAM BARMAN AND 28 ORS.
S/O LATE NARESWAR BARMAN, R/O VILL- DEWANPARA, P.O- SIDAL, DIST-
BONGAIGAON, ASSAM, PIN- 783383
2: RANJAN KR RAY
S/O KANTESWAR RAY
R/O TULUNGIA
P.O NORTH SALMARA
DIST BONGAIGAON
ASSAM
PIN- 783383
3: SABITA RAY
W/O BIKRAM SARKAR
R/O KHAMARPARA PT II
PO SRINJANGRAM
DIST BONGAIGAON
ASSAM
PIN 783383
4: SEETA DEVI
C/O NARESWAR RAY
R/O CHUKANI
PO BOTGURI
DIST BONGAIGAON
ASSAM
PIN 783383
5: HIRAN BALA DAS
S/O MOHINI MOHAN DAS
R/O BRIDDHABASHI NO 2
PO BOTGURI
DIST BONGAIGAON
ASSAM
Page No.# 2/7
PIN 783383
6: SAFAR ALI AHMED
S/O MOTIYAR RAHMAN
R/O NARARBHITA PT I
PO NARABHITA PT I
DIST BONGAIGAON
ASSAM
PIN 783384
7: RAFIQUL HOQUE
S/O MOZAMMEL HOQUE
R/O AMBARI
PO AMBARI
DIST BONGAIGAON
ASSAM
PIN 783384
8: MOZIRAN NESSA
W/O BARKATULLAH
R/O BASISTHA
PO CHANDMARA
DIST BARPETA
ASSAM
PIN 781321
9: ROHMAN ALI
S/O MOSLEM UDDIN
R/O KACHARIPETI PT III
PO AMBARI
DIST BONGAIGAON
ASSAM
PIN 783384
10: AMIN ALI
S/O LT RUSTAM ALI
R/O AMBARI
DIST BONGAIGAON
ASSAM
PIN 783384
11: RABIYA KHATUN
C/O MUSA SHEIKH
R/O BAREGARH
PO AMBARI
DIST BONGAIGAON
ASSAM
PIN 783384
Page No.# 3/7
12: ROMISA KHATUN
C/O LT AZMOHAR ALI
R/O MOUKHOWA CHANDIR
PO BAHALPUR
DIST DHUBRI
ASSAM
PIN 783371
13: TASLIMA BEGUM
W/O SANOWAR HUSSAIN
R/O FULKUMARI
PO BIDYAPUR
DIST BONGAIGAON
ASSAM
PIN 783372
14: AZIBAR RAHMAN
S/O MOKIM ALI
R/O BAGHEKHAITI
PO NAYASATRA
DIST BONGAIGAON
ASSAM
PIN 783384
15: HALIMA SARKAR
W/O AKBAR ALI
R/O GOLAPARA PT III WEST
PO GOLAPARA
DIST BONGAIGAON
ASSAM
PIN 783384
16: BHUPENDRA NARAYAN BARMAN
S/O KHAGENDRA BARMAN
R/O HOLLAGURI
PO BILASPUR
DIST BONGAIGAON
ASSAM
PIN 783372
17: ABDUR REZZAK
S/O ABDUL BARIK
R/O DHAKNABARI
PO KAYETHPARA
DIST BONGAIGAON
ASSAM
PIN 783389
Page No.# 4/7
18: AMBIYA KHATUN
C/O NAZMUL HOQUE
R/O KASARYPETI
PO AMBARI
DIST BONGAIGAON
ASSAM
PIN 783384
19: ABDUL MONNAF SHEIKH
S/O LT MANUDDIN SK
R/O BHERBHERI
PO BARJAN
DIST DHUBRI
ASSAM
PIN 783332
20: ABU TAHER ALI
S/O JARU SK
R/O TANGVITA KATLAMARI PT I
PO BANDIHANA
DIST DHUBRI
ASSAM
21: ABU BAKKAR
S/O ABDUR RAHIM
R/O JHAGRARPAR PT III
PO JHAGRARPAR
DIST DHUBRI
ASSAM
22: KODAM ALI
S/O ABDUL BAREK
R/O MAJERALGA PT I
PO JORUARCHAR
DIST DHUBRI
ASSAM
23: ABU BAKKAR ALI SK
S/O LT AZIZUR RAHMAN
R/O POKALAGI
PO KAMANDANGA
DIST DHUBRI
ASSAM
24: JOYNAL ABEDIN SK
S/O ABDUS SAMAD SK
R/O CHIRAKHOWA PT IV
Page No.# 5/7
PO ALAMGANJ
DIST DHUBRI
ASSAM
25: ABDUL MALEQUE
S/O ABDUL JOBBAR
R/O RIVER BLOCK 3 NC
PO PODMER ALGA
DIST DHUBRI
ASSAM
26: MOJIBUR RAHMAN
S/O IMAN ALI
R/O MORNOI GAON
PO BIHPURIA
DIST LAKHIMPUR
ASSAM
27: MANOMOHAN BARMAN
S/O SURJYA KT BARMAN
R/O PACHANIYA PT I
PO PACHANIYA
DIST BONGAIGAON
28: ATOWAR RAHMAN
S/O LT KHOIM UDDIN
R/O DIMATOLA POYESTI
PO JORUARCHAR
DIST DHUBRI
29: NAWSHAD ALI SHEIKH
S/O LT HAJI ALI AKBAR
R/O MAJER ALGA
PO BONDIHANA
DIST DHUBR
VERSUS
NARAYAN KONWAR, IAS AND ANR
SECRETARY, SCHOOL EDUCATION DEPARTMENT, GOVT. OF ASSAM,
ASSAM SECRETARIAT, DISPUR, GUWAHATI- 6
2:SMT SURANJANA SENAPATI
ACS
DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 1
Page No.# 6/7
Advocate for the Petitioner : MR. S ROY, MS. A SULTANA,M. HOSSAIN,MR. M H LASKAR
Advocate for the Respondent : ,
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
10.12.2025
Heard Mr. M. H. Laskar, learned counsel for the petitioners.
This petition, under Section 12 of the Contempt of Courts Act, 1971, read
with Article 215 of the Constitution of India and the Contempt of Courts
(Gauhati High Court) Rules, 1977, is preferred by the petitioners for non-
compliance of the Judgment and Order, dated 17.03.2025, passed by this Court,
in WP(C) No. 3597/2021 and other connected matters.
Perused the petition and the documents placed on record and also perused
the order, dated 17.03.2025.
Let notice be issued to the contemnors, returnable in 4 weeks.
Steps be taken by a registered speed post with A/D as well as by usual
process, within a week from today.
List this matter after 4 (four) weeks.
JUDGE
Page No.# 7/7
Comparing Assistant
