Mohan Kumar vs The State Of Assam And 4 Ors
2025 Latest Caselaw 9160 Gua

Gauhati High Court

Mohan Kumar vs The State Of Assam And 4 Ors on 9 December, 2025

                                                                    Page No.# 1/2

GAHC010078462024




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/2294/2024

         MOHAN KUMAR
         S/O LATE SURESH KUMAR
         R/O VIL- BARJALAH, P.O. AND P.S. TANGLA, DIST. UDALGURI, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM, IRRIGATION DEPARTMENT, DISPUR, GUWAHATI-06

         2:THE STATE LEVEL COMMITTEE
          FOR COMPASSIONATE APPOINTMENT (SLC)
          REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
          DISPUR
          GUWAHATI-781006

         3:THE CHIEF ENGINEER OF IRRIGATION DEPARTMENT

          ASSAM
          CHANDMARI
          GUWAHATI-781003

         4:THE DEPUTY COMMISSIONER

          DARRANG
          MANGALDOI
          PIN-784125

         5:THE EXECUTIVE ENGINEER

          MANGALDOI DIVISION (IRRIGATION)
          MANGALDOI
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             PIN-78412

Advocate for the Petitioner   : MR. B CHETRI, MS. D J BORAH,MR. S CHETRY

Advocate for the Respondent : GA, ASSAM, SC, IRRIGATION




                                          BEFORE
                   HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
                                          ORDER

09/12/2025

Heard the learned counsels for the parties at length.

Judgment reserved.

JUDGE

Comparing Assistant