National Investigation Agency (Nia) vs Bishnu Narzary Anr
2025 Latest Caselaw 9121 Gua

Gauhati High Court

National Investigation Agency (Nia) vs Bishnu Narzary Anr on 8 December, 2025

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GAHC010250882018




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                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Death Sentence Ref./5/2018

         NATIONAL INVESTIGATION AGENCY (NIA)
         REPRESENTED BY SC, NIA

                   VERSUS

         1: BISHNU NARZARY ANR
         ASSAM

         2:AJOY BASUMATARY
         ASSAM


         Linked Case : Crl.A./171/2019

         SRI SANJU BORDOLOI
         S/O- LATE DIMBESWAR BORDOLOI R/O- VILLAGE- KULAJARI
         DIMORIA P.S.- KHETRI DIST- KAMRUP PIN-782403 ASSAM.

                       VERSUS

         THE NATIONAL INVESTIGATION AGENCY
         REPRESENTED BY STANDING COUNSEL NIA


         Linked Case : Crl.A./358/2018

         SRI AJOY BASUMATARY @ B. BUHUM
         S/O SR BOLENDRO BASUMATARY PERMANENT R/O VILL. DULIGAON
         P.S. BISWANATH CHARIALI DIST. BISWANATH CHARIALI ASSAM.

                   VERSUS

         1: NATIONAL INVESTIGATION AGENCY AND ANR
         REPRESENTED BY SPECIAL PP NIA
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           2:THE STATE OF ASSAM REPRESENTED BY PP ASSSAM.


           Linked Case : Crl.A./342/2018

           SRI NITUL DAIMARY @ NAIHAB
           S/O JOGESHWAR DAIMARY VILL. HIRIMBAPUR NO. 2
           P.S. DHEKIAJULI DIST. SONITPUR ASSAM PIN 782124

                         VERSUS

           THE NATIONAL INVESTIGATION AGENCY (NIA)
           REPRESENTED BY THE PUBLIC PROSECUTOR


           Linked Case : Crl.A./93/2019

           BISHNU NARZARY @ N. BERAMA
           S/O- SUNIL NARZARY VILL- BATASHIPUR
           P.S.-DHEKIAJULI DIST- SONITPUR ASSAM. PIN-784110.

                       VERSUS

           THE NATIONAL INVESTIGATING AGENCY (NIA)
           REPRESENTED BY THE STANDING COUNSEL


For the Appellant(s)     : Mr. K. Gogoi, Public Prosecutor, Assam assisted by Mr. R.R. Kaushik,
                         Additional Public Prosecutor, Assam for the State in Death Sentence
                         Ref. No.5/2018.

                         : Mr. A.K. Bhattacharyya, Senior Advocate, assisted by Mr. R. De and
                         Mr. D.K. Bhattacharyya, Advocates for the appellants in Crl. Appeal
                         No.342/2018, Crl. Appeal No.358/2018, Crl. Appeal No.93/2019 and
                         Crl. Appeal No.171/2019.

For the Respondent(s)    : Mr. K. Agarwal, Senior Advocate/Amicus Curiae, assisted by Ms. P.

Neog, Advocate in Death Sentence Ref. No.5/2018.

: Mr. A.K. Bhattacharyya, Senior Advocate, assisted by Mr. R. De and Mr. D.K. Bhattacharyya, Advocates for the respondents in Death Sentence Ref. No.5/2018.

: Mr. K. Gogoi, Public Prosecutor, Assam, assisted by Mr. R.R. Kaushik, Additional Public Prosecutor, Assam.

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-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

08.12.2025 (Ashutosh Kumar, CJ)

Arguments heard.

Judgment is reserved.

                       JUDGE            CHIEF JUSTICE




Comparing Assistant