Subhasish Dutta vs Bijan Chakraborty And 8 Ors
2025 Latest Caselaw 9094 Gua

Gauhati High Court

Subhasish Dutta vs Bijan Chakraborty And 8 Ors on 8 December, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                 Page No.# 1/3

GAHC010220092025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : CRP/173/2025

         SUBHASISH DUTTA
         S/O LATE BOLORAM DUTTA, RESIDENT AND PROPRIETOR OF M/S DUTTA
         HARDWARE STORE, ASWINI MART, NEAR SILPUKHURI MARKET, GNB
         ROAD, SILPUKHURI, GUWAHATI- 781003, KAMRUP (M), ASSAM



         VERSUS

         BIJAN CHAKRABORTY AND 8 ORS.
         S/O LATE GOPAL CHAKRABORTY, RESIDENT OF HOUSE NO- 211 (B), WEST
         SILPUKHURI LANE SILPUKHURI, GUWAHATI- 3, KAMRUP (M), ASSAM

         2:PRANAB CHAKRABORTY
          S/O LATE GOPAL CHAKRABORTY
          RESIDENT OF HOUSE NO- 211 (B)
         WEST SILPUKHURI LANE SILPUKHURI
          GUWAHATI- 3
          KAMRUP (M)
         ASSAM

         3:PRADIP CHAKRABORTY
          S/O LATE GOPAL CHAKRABORTY
          RESIDENT OF HOUSE NO- 211 (B)
         WEST SILPUKHURI LANE SILPUKHURI
          GUWAHATI- 3
          KAMRUP (M)
         ASSAM

         4:TAPAN CHAKRABORTY
          S/O LATE GOPAL CHAKRABORTY
          RESIDENT OF HOUSE NO- 211 (B)
         WEST SILPUKHURI LANE SILPUKHURI
          GUWAHATI- 3
                                                                       Page No.# 2/3

             KAMRUP (M)
             ASSAM

            5:RAJA CHAKRABORTY
             S/O LATE GOPAL CHAKRABORTY
             RESIDENT OF HOUSE NO- 211 (B)
            WEST SILPUKHURI LANE SILPUKHURI
             GUWAHATI- 3
             KAMRUP (M)
            ASSAM

            6:DILIP CHAKRABORTY
             S/O LATE BISWANATH CHAKRABORTY
             RESIDENT OF HOUSE NO- 211 (B)
            WEST SILPUKHURI LANE SILPUKHURI
             GUWAHATI- 3
             KAMRUP (M)
            ASSAM

            7:SANJAY CHAKRABORTY
             S/O LATE MANIK CHAKRABORTY
             RESIDENT OF HOUSE NO- 211 (B)
            WEST SILPUKHURI LANE SILPUKHURI
             GUWAHATI- 3
             KAMRUP (M)
            ASSAM

            8:SANTANU CHAKRABORTY
             S/O LATE MANIK CHAKRABORTY
             RESIDENT OF HOUSE NO- 211 (B)
            WEST SILPUKHURI LANE SILPUKHURI
             GUWAHATI- 3
             KAMRUP (M)
            ASSAM

            9:SMTI JHARNA CHAKRABORTY
            W/O LATE MANIK CHAKRABORTY
             RESIDENT OF HOUSE NO- 211 (B)
            WEST SILPUKHURI LANE SILPUKHURI
             GUWAHATI- 3
             KAMRUP (M)
            ASSA

Advocate for the Petitioner   : MR G N SAHEWALLA, MR A DAS,MR M SAHEWALLA,MR. P
DEKA

Advocate for the Respondent : MS G Gayan,
                                                                        Page No.# 3/3




                                    :: BEFORE ::
                 HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    O R D E R

08.12.2025

Heard Mr. G.N. Sahewalla, the learned senior counsel assisted by Mr. K. Sarma, the learned counsel appearing for the petitioners.

Issue Notice to the respondents.

The petitioners shall take steps for service of notice upon the respondents by Speed Post.

List after 4(four) weeks.

Till returnable date, the impugned judgment and order dated 09.10.2022 passed by the learned Civil Judge (Jr. Divn.) No.2, Kamrup (M) at Guwahati in Title Suit No.221/2025 shall remain stayed.

JUDGE

Comparing Assistant