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Gauhati High Court
3Rd Floor vs Sri Jiten Das And 3 Ors on 1 December, 2025
Page No.# 1/4
GAHC010280112019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A(Civil) 3383/2025 in MACApp./477/2025
with I.A(Civil) 3384/2025 in MACApp 478/2025
SHRIRAM GENERAL INSURANCE COMPANY LIMITED
0500-E/8
RIICO INDUSTRIAL AREA
SITAPURA
JAIPUR
RAJASTHAN- 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE
3RD FLOOR
21 JANAPATH
ULUBARI
GUWAHATI- 781007
REP. BY THE BRANCH MANAGER AS O.P. NO. 3 IN MAC CASE NO. 195/2015.
VERSUS
SRI JITEN DAS AND 3 ORS
S/O- LATE PRANKRISHNA DAS
2:MRS. SILPI DAS
W/O SRI JITEN DAS
BOTH ARE RESIDENTS OF
VILL- PANIGAON DIMARUGURI
P.S. NAGAON
DIST. NAGAON
ASSAM
PIN 782001
3:SRI RAJIB SINGH
S/O- LATE RAMESH SINGH
R/O- VILL.- NEPALIPATTY
TEZPUR
DIST.- SONITPUR
Page No.# 2/4
ASSAM
PIN- 784001. (OWNER OF THE VEHICLE NO. AS-09/C-6843 (TRUCK).
4:SRI SUBUDH DAS
S/O- LATE H. DAS
R/O- VILL.- DULABARI
NO. 2
P.S. TEZPUR
DIST.- SONITPUR
ASSAM
PIN- 784001. (DRIVER OF THE VEHICLE NO. AS-09/C-6843 (TRUCK).
------------
Advocate for : MR. R GOSWAMI
Advocate for : MR P C DEY appearing for SRI JITEN DAS AND 3 ORS
Linked Case : I.A.(Civil)/3384/2025
SHRIRAM GENERAL INSURANCE COMPANY LIMITED
0500-E/8
RIICO INDUSTRIAL AREA
SITAPURA
JAIPUR
RAJASTHAN-302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE
3RD FLOOR
21 JANAPATH
ULUBARI
GUWAHATI-781007 IS REPRESENTED BY THE BRANCH MANAGER AS O.P.
NO.3 IN MAC CASE NO. 196/2015
VERSUS
SRI SOHAN DAS @ HUN DAS AND 3 ORS
S/O LATE SAILENDRA DAS
R/O VILLAGE PANIGAON DIMARUGURI
P.S. SADAR
DISTRICT NAGAON
ASSAM
PIN 782001
2:MISS SANJANA DAS
D/O LATE SAILENDRA DAS
R/O VILLAGE PANIGAON DIMARUGURI
P.S. SADAR
DISTRICT NAGAON
ASSAM
Page No.# 3/4
PIN 782001
3:SRI RAJIB SINGH
S/O LATE RAMESH SINGH
RESIDENT OF VILLAGE NEPALIPATTY
TEZPUR
DISTRICT SONITPUR
ASSAM
PIN 784001 (OWNER OF THE VEHICLE NO. AS-09-C-6843 TRUCK)
4:SRI SUBUDH DAS
S/O LATE H.DAS
RESIDENT OF VILLAGE DULABARI
NO.2
P.S. TEZPUR
DISTRICT SONITPUR
ASSAM
PIN 784001 (DRIVER OF THE VEHICLE NO. AS-09-C-6843 TRUCK)
------------
Advocate for : MR. R GOSWAMI
Advocate for : MR. M DUTTA appearing for SRI SOHAN DAS @ HUN DAS AND 3
ORS
BEFORE
HONOURABLE MRS. JUSTICE YARENJUNGLA LONGKUMER
ORDER
Date : 01.12.2025
1. Heard the learned counsel for the applicants.
2. At the outset it is submitted that in an analogous
matter which is MACApp No.282/2025, a Coordinate Bench of
this court has already stayed the impugned judgment and award
dated 01.07.2019 passed by the learned Member, MACT, Nagaon
in MAC Case No.226/2015, with a condition to deposit 50% of
the awarded amount before the registry of this court within six
weeks from today by an order dated 29.08.2025. Accordingly,
the learned counsel for the applicants has urged for a similar
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order.
3. This court has considered the submissions of the
applicants and is of the view that the judgment and award dated
01.07.2019 passed by the learned Member, MACT, Nagaon in
MAC case No.195/2015 & MAC Case No.196/2015, may be
stayed during the proceeding of the connected appeals i.e.,
MACApp NO.477/2025 & MACApp No.478/2025 subject to the
condition that the applicants shall deposit 50% of the awarded
amount before the Registry within a period of four weeks from
today.
4. With the above, the I.A stands disposed of.
JUDGE
Comparing Assistant
