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Page No.# 1/3 vs The State Of Assam And Anr
2025 Latest Caselaw 4765 Gua

Citation : 2025 Latest Caselaw 4765 Gua
Judgement Date : 21 August, 2025

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And Anr on 21 August, 2025

Author: M. Zothankhuma
Bench: Michael Zothankhuma
                                                                      Page No.# 1/3

GAHC010139822023




                                                               undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./229/2023

            MAJIBUR RAHMAN AND 2 ORS.
            S/O ANAB ALI
            RESIDENT OF VILLAGE GERJAI PAM, MOUZA GARUBAT, PS KACHUA,
            DIST NAGAON, ASSAM

            2: MD. IMAN HUSSAIN
             S/O LATE AKBOR ALI
             RESIDENT OF VILLAGE GERJAI PAM
             MOUZA GARUBAT PS KACHUA
             DIST NAGAON ASSAM

            3: SAHJAHAN ALI
             S/O AMIR HUSSAIN
            RESIDENT OF VILLAGE GERJAI PAM
             MOUZA GARUBAT PS KACHUA
             DIST NAGAON ASSA

            VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY PP ASSAM

            2:MUSSTT. NAZIRA KHATUN
            W/O LATE ALI HUSSAIN

            RESIDENT OF VILLAGE GERJAI PAM
            MOUZA GARUBAT
            PS KACHUA DIST NAGAON
            ASSAM 78242

Advocate for the Petitioner   : MR J C GOGOI, MR. S DAS

Advocate for the Respondent : PP, ASSAM,
                                                   Page No.# 2/3




Linked Case : I.A.(Crl.)/897/2024

MAJIBUR RAHMAN AND 2 ORS.
S/O ANAB ALI
RESIDENT OF VILLAGE GERJAI PAM
MOUZA GARUBAT
PS KACHUA
DIST NAGAON
ASSAM

2: MD. IMAN HUSSAIN
S/O LATE AKBOR ALI
 RESIDENT OF VILLAGE GERJAI PAM
 MOUZA GARUBAT
 PS KACHUA
 DIST NAGAON ASSAM

3: SAHJAHAN ALI
S/O AMIR HUSSAIN
RESIDENT OF VILLAGE GERJAI PAM
MOUZA GARUBAT
PS KACHUA
DIST NAGAON
ASSAM

VERSUS

THE STATE OF ASSAM AND ANR.
REPRESENTED BY THE PUBLIC PROSECUTOR
ASSAM

2:MUSSTT. NAZIRA KHATUN
W/O LATE ALI HUSSAIN

RESIDENT OF VILLAGE GERJAI PAM
MOUZA GARUBAT
PS KACHUA
DIST NAGAON
ASSAM
782426
------------
Advocate for : MR J C GOGOI
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR.
                                                                       Page No.# 3/3




                                   BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                   HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                   ORDER

Date : 21.08.2025 (M. Zothankhuma, J)

Heard Mr. J. C. Gogoi, learned counsel for the appellants and Ms. B. Bhuyan, learned Senior Advocate and Addl. Public Prosecutor, Assam.

Hearing concluded.

Judgment reserved.

                                     JUDGE                            JUDGE




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