Xxxxxxxx vs Xxxxxxxx
2025 Latest Caselaw 4681 Gua

Gauhati High Court

Xxxxxxxx vs Xxxxxxxx on 19 August, 2025

Author: M. Zothankhuma

Bench: Michael Zothankhuma

                                                                        Page No.# 1/2

GAHC010078402019




                                                                 undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Mat.App./22/2023

             XXXXXXXX
             S/O- MARMESWAR TALUKDAR, PERMANENT ADDRESS- H/NO. 7,
             JAPORIGOG, MANIK NAGAR, P.O. JAPORIGOG, P.S. DISPUR, GUWAHATI-
             781005, DIST.- KAMRUP(M), ASSAM.



             VERSUS

             XXXXXXXX
             W/O- TANAY TALUKDAR, D/O- KHAGEN DAS, R/O- H/NO. 7, JAPORIGOG,
             MANIK NAGAR, P.S. JAPORIGOG, P.S. DISPUR, DIST.- KAMRUP(M), ASSAM,
             GUWAHATI- 781005.



Advocate for the Petitioner   : MR. K BHATTACHARJEE, MS B TALUKDAR

Advocate for the Respondent : MS. B BHUYAN(AMICUS CURIAE),




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                          ORDER

19.08.2025 (M. Zothankhuma, J)

Heard Mr. K. Bhattacharjee, learned counsel for the appellant. Also heard Page No.# 2/2

Ms. B. Bhuyan, learned Amicus Curiae for the respondent.

Hearing concluded.

Judgment reserved.

                         JUDGE                   JUDGE




Comparing Assistant