Page No.# 1/4 vs Jatin Baruah And 2 Ors
2025 Latest Caselaw 2704 Gua

Gauhati High Court

Page No.# 1/4 vs Jatin Baruah And 2 Ors on 12 August, 2025

                                                               Page No.# 1/4

GAHC010278582023




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : RSA/17/2024

         UTTAM BARUAH @ UTTAM GOGOI AND 4 ORS.
         S/O LATE MAHESWAR BARUAH @ GOGOI,
         RESIDENT OF VILLAGE NIZ GOROIMARI, MOUZA GOROIMARI, PS
         TEZPUR, DIST SONITPUR, ASSAM,

         2: SMTI MAKANI GOGOI
          D/O LATE MAHESWAR GOGOI @ BARUAH
         RESIDENT OF VILLAGE NIZ GOROIMARI
          MOUZA GOROIMARI
          PS TEZPUR
          DIST SONITPUR
         ASSAM


         3: SMTI JHARNA GOGOI
         W/O LATE TANKESWAR GOGOI

         RESIDENT OF VILLAGE NIZ GOROIMARI
         MOUZA GOROIMARI
         PS TEZPUR
         DIST SONITPUR
         ASSAM


         4: SHRI SUMAN GOGOI
          MINOR SON OF LATE TANKESWAR GOGOI

         TO BE REP. BY RES. NO. 3
         RESIDENT OF VILLAGE NIZ GOROIMARI
         MOUZA GOROIMARI
         PS TEZPUR
         DIST SONITPUR
         ASSAM
                                                                    Page No.# 2/4


            5: SHRI BIRAJ GOGOI @ BUL
             S/O LATE RUPESWAR GOGOI
            RESIDENT OF HAIBARGAON NEAR PANI TANK
             PO HAIBARGAON
             DIST NAGAON
            ASSAM 78200

            VERSUS

            JATIN BARUAH AND 2 ORS.
            S/O LATE RAMAKANTA BARUAH
            RESIDENT OF VILLAGE NIZ GOROIMARI, MOUZA GOROIMARI, PS
            TEZPUR, DIST SONITPUR, ASSAM,

            2:SHRI PRABIN BARUAH
             S/O LATE RAMAKANTA BARUAH
            RESIDENT OF VILLAGE NIZ GOROIMARI
             MOUZA GOROIMARI
             PS TEZPUR
             DIST SONITPUR
            ASSAM


            3:SHRI CHANDAN BARUAH
             S/O LATE RAMAKANTA BARUAH
            RESIDENT OF VILLAGE NIZ GOROIMARI
             MOUZA GOROIMARI
             PS TEZPUR
             DIST SONITPUR
            ASSA

Advocate for the Petitioner   : MR. S BISWAS, MS D DEVI

Advocate for the Respondent : MR P CHOWDHURY, MR. V K CHANDAK,MRS N. AGARWAL
CHANDAK




             Linked Case : RSA/26/2024

            PINKI BARUAH AND 2 ORS.
            W/O LATE DEEPJYOTI BARUAH

            RESIDENT OF VILLAGE NIZ GOROIMARI
                                     Page No.# 3/4

MOUZA GOROIMARI
PS TEZPUR
DIST SONITPUR
ASSAM

2: MS. JANUKA BARUAH
D/O LATE DEEPJYOTI BARUAH

RESIDENT OF VILLAGE NIZ GOROIMARI
MOUZA GOROIMARI
PS TEZPUR
DIST SONITPUR
ASSAM
TO BE REP. BY PET. NO. 1

3: MS. MANU BARUAH
D/O LATE DEEPJYOTI BARUAH

RESIDENT OF VILLAGE NIZ GOROIMARI
MOUZA GOROIMARI
PS TEZPUR
DIST SONITPUR
ASSAM
TO BE REP. BY PET. NO. 1
VERSUS

JATIN BARUAH AND 2 ORS
S/O LATE RAMAKANTA BARUAH
RESIDENT OF VILLAGE NIZ GOROIMARI
 MOUZA GOROIMARI
 PS TEZPUR
 DIST SONITPUR
 ASSAM

2:SRI PRABIN BARUAH
S/O LATE RAMAKANTA BARUAH
RESIDENT OF VILLAGE NIZ GOROIMARI
 MOUZA GOROIMARI
 PS TEZPUR
 DIST SONITPUR
ASSAM

3:SRI CHANDAN BARUAH
S/O LATE RAMAKANTA BARUAH
RESIDENT OF VILLAGE NIZ GOROIMARI
MOUZA GOROIMARI
PS TEZPUR
DIST SONITPUR
                                                                        Page No.# 4/4

           ASSAM
           ------------
           Advocate for : MR. B J MUKHERJEE
           Advocate for : MR P CHOWDHURY appearing for JATIN BARUAH AND 2 ORS



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                     ORDER

Date : 12.08.2025

Heard Mr. S. Biswas, learned counsel for the appellants in RSA No. 17/2024 and Mr. B.J. Mukherjee, learned counsel for the appellants in RSA No. 26/2024. Also heard Mr. P. Chowdhury, learned counsel for the respondents in both the appeals.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant