Oriental Insurance Co. Ltd vs Gajen Chamuah And 2 Ors
2025 Latest Caselaw 2675 Gua

Gauhati High Court

Oriental Insurance Co. Ltd vs Gajen Chamuah And 2 Ors on 11 August, 2025

                                                                    Page No.# 1/3

GAHC010162832025




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/2495/2025

         ORIENTAL INSURANCE CO. LTD.
         A CENTRAL GOVT. UNDERTAKING, HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI 781007 REPRESENTED BY
         THE MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI
         781007



         VERSUS

         GAJEN CHAMUAH AND 2 ORS
         S/O LATE PRAFULLA CHAMUAH, R/O WARD NO. 6, BYE LANE NO. 03, SEUJ
         NAGAR, KNOWAR GHAHI, NEAR ESSAR PETROL PUMP, P.O. AND P.S.
         DHAKUAKHANA, DIST. LAKHIMPUR, ASSAM, PIN 787055

         2:ABDUL RAHIM TALUKDAR

          S/O IDRISH ALI TALUKDAR
          R/O VILL. NO. 2 DAKHON RUPAHI PATHALIPAM
          P.O. AND P.S. BIHPURIA
          DIST. LAKHIMPUR
          ASSAM
          PIN 784161

         3:DEEPAK LAVAR

          S/O SRI. M.B. LAVAR
          R/O VILL. TARAJAN SAPHORI
          P.O. UKHAMATI
          P.S. GOGAMUKH
          DIST. DHEMAJI
          ASSAM
          PIN 78705
                                                                                   Page No.# 2/3

Advocate for the Petitioner   : MS. R D MOZUMDAR, MR. S P SHARMA,MS. C MOZUMDAR

Advocate for the Respondent : ,




             Linked Case : RP(FAM.CT.)/0/0

            ORIENTAL INSURANCE COMPANY LTD
            REP BY THE MANAGER
            GAUHATI REGIONAL OFFICE
            GUWAHATI
            ASSAM


             VERSUS

            GAJEN CHAMUAH
            LAKHIMPUR
            ASSAM

            2:ABDUL RAHIM TALUKDAR
            LAKHIMPUR
            ASSAM

            3:DEEPAK LAVAR
            DHEMAJI
            ASSAM
            ------------
            Advocate for : Samujjal Pratim Sharma
            Advocate for : appearing for GAJEN CHAMUAH



                                  BEFORE
              HONOURABLE MRS. JUSTICE YARENJUNGLA LONGKUMER

                                             ORDER

Date : 11.08.2025

This is an application filed under Section 5 of the Limitation Act, 1963 by the applicant praying for condonation of delay of 41 days in filing the connected MAC Appeal against the impugned Judgment and Award dated 13.03.2025 passed by the learned Member, MACT No. 2, Kamrup (M),Guwahati in MAC Case No. 1846/2022.

Page No.# 3/3

Heard Ms. R.D. Mazumdar, learned counsel appearing for the applicant. Issue Notice, returnable within 4 (four) weeks. The learned counsel for the applicant shall take steps for service of notice on the opposite parties by registered post with A/D within three working days from today.

List after four weeks.

JUDGE

Comparing Assistant