Citation : 2025 Latest Caselaw 2635 Gua
Judgement Date : 11 August, 2025
Page No.# 1/16
GAHC010099732023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/279/2023
ROTON HOJAI AND 28 ORS.
SON OF GILIDAO HOJAI,
RESIDENT OF VILLAGE HARMUDISA
DISTRICT - DIMA HASAO, ASSAM.
PIN-788819
2: NOJEN DIBRAGEDE
SON OF LATE NAICHARON DIBRAGEDA
RESIDENT OF VILLAGE PRABDISA
P.O. AND P.S. DIYUNGBRA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
3: JIBON KEMPRAI
SON OF LATE HEMANTA KEMPRAI
RESIDENT OF VILLAGE KOTA ARDHA
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
4: HAMDI HAFLONGBAR
SON OF BELHAM HAFLONGBAR
RESIDENT OF VILLAGE KOTA ARDHA
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
5: DEPOLAL NUNISA
SON OF LATE SAMONSING NUNISA
RESIDENT OF VILLAGE KOTA ARDHA
P.O. AND P.S. DIYUNGMUKH
Page No.# 2/16
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
6: MOMILA PORBOSA
SON OF LATE BODENDRO KHERSA
RESIDENT OF VILLAGE KOTA ARDHA
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
7: SANTILAL THAOSEN
SON OF LATE NAISORN THAOSEN
RESIDENT OF VILLAGE THAIJUWARI
P.O. NASHINGWARI
P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
8: PONILAL JIDUNG
SON OF PANDA JIDUNG
RESIDENT OF VILLAGE THAIJUPANG
P.O. AND P.S. DEHANGI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
9: BROJENDRA NAIDING
SON OF LATE BAIDYANATH NAIDING
RESIDENT OF VILLAGE PRABDISA
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
10: PAIMENDRA NAIDING
SON OF HAMNON NAIDING
RESIDENT OF VILLAGE DELAISA
P.O. AND P.S. GUNGJUNG
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
11: RENU JOHARI
SON OF DINENDA NAIDING
RESIDENT OF VILLAGE PRABDISA
Page No.# 3/16
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
12: PULALI THOASEN
WIFE OF SANJIB GIRI
RESIDENT OF VILLAGE UPPAR THAIJUWARI
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
13: ANEN KEMPRAI
SON OF SRI KALADARE KEMPRAI
RESIDENT OF VILLAGE P. KUNGKRUWARI
P.O. NASHINGWARI
P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
14: DIMOSH SORONGPONG
SON OF MONON SORONGPON
RESIDENT OF VILLAGE SURANGDISA
P.O. AND P.S. DEHANGI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
15: BIDESH THAOSEN
SON OF LATE SORONG THAOSEN
RESIDENT OF VILLAGE THAIJUWARI
P.O. NASHINGWARI
P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
16: DIREN NAIDING
SON OF DINON NAIDING
RESIDENT OF VILLAGE LABRO
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
17: MONO KUMAR LANGTHASA
Page No.# 4/16
SON OF LATE MAISIRON LANGTHASA
RESIDENT OF VILLAGE LANGKULA
P.O. NASINGULARI P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
18: PANDIT NAIDING
SON OF H. NAIDING
RESIDENT OF VILLAGE LANGKULA
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM
19: JOYMAL HOJAI
SON OF JOYPOLAL HOJAI
RESIDENT OF VILLAGE KOTA ARDHA
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
20: ANDEEP NAIDING
SON OF BINONDO
RESIDENT OF VILLAGE KOTA ARDHA
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
21: ANIL NUNISA
AGED ABOUT 61 YEARS
SON OF LATE DONLAL NUNISA
RESIDENT OF VILLAGE LANGMAISA DIKRING
P.O. AND P.S. DEHANGI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
22: RANGTHOLAL NUNISA
SON OF PETANON NUNISA
RESIDENT OF VILLAGE THAIJUPANG
P.O. AND P.S. DEHANGI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
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23: JOYBANON NUNISA
SON OF JORMOJOY NUNISA
RESIDENT OF DEHANGI TINALI
P.O. AND P.S. DEHANGI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
24: PARONJY NUNISA
SON OF JAYBANON NUNISA
RESIDENT OF VILLAGE DEHANGI TINALI
P.O. AND P.S. DEHANGI
DISTRICT - DIMA HASAO
ASSAM
25: GOJENDRA NAIDING
SON OF DINENDRA NAIDING
RESIDENT OF VILLAGE PRABDISA
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
26: SOREN HAGJER
SON OF LATE PORSING HAGJER
RESIDENT OF VILLAGE GAJO
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
27: RADATS NUNISA
SON OF DARMANON NUNISA
RESIDENT OF VILLAGE LANGMAISA DIKRING
P.O. AND P.S. DEHANGI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
28: MOKENDRO NUNISA
SON OF KOPENDRO NUNISA
RESIDENT OF VILLAGE LANGMAISA DIKRING
P.O. AND P.S. DEHANGI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
Page No.# 6/16
29: THANGLUDI KEMPRAI
SON OF LATE THANGCHRING HAFLONGBAR
RESIDENT OF VILLAGE KOTA ARDHA
P.O. AND P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-78881
VERSUS
DEBANON DAULAGUPU AND 5 ORS.
THE PRINCIPAL SECRETARY,
N.C. HILLS AUTONOMOUS COUNCIL, HAFLONG, DISTRICT - DIMA
HASAO, ASSAM, PIN - 788819
2:SANJIV SHYAM
THE CHIEF ENGINEER
PUBLIC WORKS ROAD DEPARTMENT
(EAP) FATASIL AMBARI
GUWAHATI
DIST. - KAMRUP (M)
PIN - 781025
3:MANUJ KUMAR SAIKIA
THE EXECUTIVE ENGINEER
PUBLIC WORKS ROAD DEPARTMENT
HAFLONG
DISTRICT - DIMA HASAO
ASSAM
PIN - 788819
4:DEBANON DAULAGUPU
PRESENTLY I/C
SECRETARY AND REVENUE OFFICER (W) N.C. HILLS AUTONOMOUS
COUNCIL
HAFLONG
DISTRICT - DIMA HASAO
PIN - 788819
ASSAM
5:SRI PABAN TERAN
CHIEF ENGINEER
PUBLIC WORKS ROAD DEPARTMENT
(EAP) FATASIL AMBARI
GUWAHATI
DIST-KAMRUP (M)
Page No.# 7/16
PIN-781025.
6:SRI PRASANTA LANGTHASA
I/C EXECUTIVE ENGINEER
PUBLIC WORKS ROAD DEPARTMENT
HAFLONG
DISTRIC-DIMA HASAO
ASSAM
PIN-788819
Advocate for the Petitioner : MR. B BARUAH, MRS. S D DEKA
Advocate for the Respondent : MR. D NATH (R, MR D KALITA(R-7),MR. D NATH(R-5),D JAIN
(R-1),MR. C SHARMA (R-1),MR R M DAS (R-1),P. NAIDING (R-1),MR D KALITA (R-2)
Linked Case : Cont.Cas(C)/280/2023
RONESH THAOSEN AND 44 ORS.
SON OF LATE SUKHU THAOSEN
RESIDENT OF VILLAGE KUNGKRAUWAR
P.O. NASINGWARI
P.S. DIYUNGMUKH
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
2: PRONESH NAIDING
SON OF DINENDRO NAIDING
RESIDENT OF THAIJUWARI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
3: REPAINON THOUSEN
SON OF LATE PALTHAMDAO THAOSEN
RESIDENT OF THAIJUWARI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
4: HEMOTHA THAOSEN
SON OF HINDULAL THAOSEN
RESIDENT OF LOWER THAIJUWARI
Page No.# 8/16
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
5: HAMSRON KEMPRAI
SON OF DIHAM KEMPRAI
RESIDENT OF JARAMDISA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
6: ANTITA HOJAI
SON OF HAMPERI HOJAI
RESIDENT OF RAILING HADI II
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
7: ROMILA JIDUNG
SON OF MEZARMON JIDUNG
RESIDENT OF VILLAGE LARGO
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
8: MAINOLA JIDUNG
SON OF LATE PHORENDRA JIDUNG
RESIDENT OF VILLAGE THAIJUPANG
P.O AND P.S. DEHANGI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
9: RONJOY KEMPRAI
SON OF SUNDOR KEMPRAI
RESIDENT OF DELAISA
DISTRICT - DIMA HASAO
ASSAM. PIN-788819
10: NIKA HOJAI
SON OF GOLCHARAM HOJAI
RESIDENT OF GULIABRA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
11: MAITHANG HASNU
Page No.# 9/16
SON OF JONTA HASNU
RESIDENT OF JARAMDISA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
12: BONESH SENGYUNG
SON OF LATE SUMIN SENGYUNG
RESIDENT OF JARAMDISA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
13: SAMAMNTA KEMPRAI
SON OF DAWANG KEMPRAI
RESIDENT OF JARAMDISA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
14: SONDUO SENGYUNG
SON OF BOROLAI SENGYUNG
RESIDENT OF JARAMDISA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
15: THANGSRING HASNU
SON OF BADUR HASNU
RESIDENT OF JARAMDISA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
16: BIRESH THAOSEN
SON OF LATE SWARING THAOSEN
RESIDENT OF THAIJUWARI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
17: LOBSO NAIDING
SON OF DANGPEN NAIDING
RESIDENT OF MAJORWARI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
Page No.# 10/16
18: KONEN LANGTHASA
SON OF JOTIN LANGTHASA
RESIDENT OF P. GERABRA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
19: RUPSING LATHASA
SON OF PORNION LANGTHASA
RESIDENT OF P. GERABRA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
20: DIBEN BATHARI
SON OF BOSONTHA BATHARI
RESIDENT OF GAJAO
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
21: BOLERA KEMPRAI
SON OF BOJENDRA KEMPRAI
RESIDENT OF DIMADAO WAPU
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
22: DHIRONJOY NAIDING
SON OF C. NAIDING
RESIDENT OF NEAR HAFLONG GOVT. COLLEGE
DISTRICT - DIMA HASAO
ASSAM. PIN-788819
23: MONILA HOJAI
SON OF KUMUD HOJAI
RESIDENT OF THAISALING HOWER
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
24: SOHENDRA JOHORI
SON OF RINGONGSING JOHORI
RESIDENT OF DIDARBI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
Page No.# 11/16
25: MAINOLA JIDUNG
SON OF LATE PHORENDRA JIDUNG
RESIDENT OF VILLAGE THAIJUPANG
P.O AND P.S. DEHANGI
DISTRICT - DIMA HASAO
ASSAM. PIN-788819
26: PONARAM NUNISA
SON OF BOJENDRA NUNISA
RESIDENT OF LANGMAIDISA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
27: SUJIT BATHARI
SON OF BOSONTHO BATHARI
RESIDENT OF LONGDRANGKRO
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
28: SOTISH DEBRAGEDE
SON OF RANGPURNO DIBRAGEDE
RESIDENT OF HOJAI SONTILA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
29: THAISO HOJAI
SON OF LATE TANGSON HOJAI
RESIDENT OF SANTILA HOJAI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
30: JOHAM NUNISA
SON OF LATE CHONDRO NUNISA
RESIDENT OF GAJAO
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
31: SOPOL LANTHASA
SON OF SURESH LANTHASA
RESIDENT OF P. KUMGKRUWARI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
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32: DITESH PORBOSA
SON OF THIANGMON PORBOSA
RESIDENT OF LONGMAISA DIRKING
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
33: DIBARON THAOSEN
SON OF BOTOLA THAOSEN
RESIDENT OF LANGMAIDISA
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
34: THANGJEM HOJAI
SON OF POIDANON HOJAI
RESIDENT OF HOJAI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
35: HAMGEN HOJAI
SON OF DEPOLOL HOJAI
RESIDENT OF SONTILA HOJAI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
36: POLENDRA HOJAI
SON OF DEPOLOL HOJAI
RESIDENT OF SONTILA HOJAI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
37: ARNESH NABENSA
SON OF LATE PROJANON NEBENSA
RESIDENT OF THAIJUWARI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
38: RUPJIT NAIDING
SON OF LERDRA NAIDING
RESIDENT OF LAMADISA
DISTRICT - DIMA HASAO
ASSAM.
Page No.# 13/16
PIN-788819
39: PROMOD LANGTHASA
SON OF MAIKANTA LANGTHASA
RESIDENT OF GURIBARI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
40: DEBOJIT THAOSEN
SON OF ROJEN THOUSEN
RESIDENT OF P. KUNGKRUWARI
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
41: REENA KEMPRAI
SON OF DIRONJOY KEMPRAI
RESIDENT OF DIMADAO WAPU
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
42: SANJIT NUNISA
SON OF LATE GOJENDRA NUNISA
RESIDENT OF GAJAO
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
43: POLIZANON HAFLONGBAR
SON OF BALOSWAR HAFLONGBAR
RESIDENT OF GAJAO
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
44: MIRADI NUNISA
SON OF LATE LOBIN NUNISA
RESIDENT OF GAJAO
DISTRICT - DIMA HASAO
ASSAM.
PIN-788819
45: KUMAR WARISA
SON OF LATE SOCHINDRA WARISA
RESIDENT OF N GERA
P.O. NASINGWARI
Page No.# 14/16
P.S. DIYUNGBRA
DISTRICT-DIMA HASAO
ASSAM. PIN-788819
VERSUS
DEBANON DAULAGUPU AND 5 ORS.
THE PRINCIPAL SECRETARY
N.C. HILLS AUTONOMOUS COUNCIL
HAFLONG
DISTRICT - DIMA HASAO
ASSAM
PIN - 788819
2:SANJIV SHYAM
THE CHIEF ENGINEER
PUBLIC WORKS ROAD DEPARTMENT
(EAP) FATASIL AMBARI
GUWAHATI
DIST. - KAMRUP (M)
PIN - 781025
3:MANUJ KUMAR SAIKIA
THE EXECUTIVE ENGINEER
PUBLIC WORKS ROAD DEPARTMENT
HAFLONG
DISTRICT - DIMA HASAO
ASSAM
PIN - 788819
4:DEBANON DAULAGUPU
PRESENTLY I/C
SECRETARY AND REVENUE OFFICER (W) N.C. HILLS AUTONOMOUS
COUNCIL
HAFLONG
DISTRICT - DIMA HASAO
PIN - 788819
ASSAM
5:SRI PABAN TERANG
CHIEF ENGINEER
PUBLIC WORKS ROAD DEPARTMENT
(EAP) FATASIL AMBARI
GUWAHATI
DIST-KAMRUP (M)
PIN-781025.
Page No.# 15/16
6:SRI PRASANTA LANGTHASA
I/C EXECUTIVE ENGINEER
PUBLIC WORKS ROAD DEPARTMENT
HAFLONG
DISTRICT-DIMA HASAO
ASSAM
PIN-788819.
------------
Advocate for : MR. B BARUAH
Advocate for : MR. D NATH (R appearing for DEBANON DAULAGUPU AND 5
ORS.
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
11-08-2025 Both these two contempt cases arising out of a common judgment and order dated 01.11.2022 passed in WP(C)/6404/2022 and WP(C)/5784/2022. The petitioners have alleged that the aforesaid directions have not been complied with.
I have heard Shri B. Baruah, learned counsel for the petitioners. I have also heard Shri C. Sarma, learned counsel for the respondent nos. 1 & 4. Shri D. Nath, learned counsel has appeared for the respondent no. 2.
At the outset, Shri Sarma, the learned counsel has submitted that though he had appeared for the respondent nos. 1 & 4, both the respondent nos. 1 & 4 have been replaced by the new incumbents who have not been made parties.
Be that as it may, on the aspect of compliance of the order in question, he has informed that the directions of this Court given in the order dated 01.11.2022 were duly complied with. He has placed before this Court, written instructions dated 28.11.2023 along with the enclosures and has contended that spot verification and assessment were made and the directions of this Court were complied with.
Shri Baruah, the learned counsel for the petitioners has however fairly submitted that though certain actions were taken and may not be construed to be strict Page No.# 16/16
compliance of the order of this Court, fresh writ petitions i.e. WP(C)/853/2025 and WP(C)/4207/2024 have been filed challenging the correctness and legality of the actions taken.
This Court in exercising contempt jurisdiction is to oversee as to whether there has been any willful and deliberate disobedience of the direction of this Court and such a course of action is required to be done as the consequences under the Contempt of Courts Act, 1971 is penal in nature. From the written instructions placed on record and the submissions advanced including that of the learned counsel for the petitioners, this Court is of the view that the actions taken pursuant to the order of this Court would show that there has been substantial compliance. Therefore, without commenting on the correctness and legality of such action, this Court is of the view that there is no requirement to continue with these cases. Both the petitions are accordingly closed.
Closure of the petitions would however not cause any prejudice to the petitioners, who have instituted fresh writ petitions i.e. WP(C)/853/2025 and WP(C)/4207/2024. Written instructions along with the enclosures are made part of the records.
JUDGE
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