Punya Kanta Das vs State Of Assam
2025 Latest Caselaw 2578 Gua

Gauhati High Court

Punya Kanta Das vs State Of Assam on 7 August, 2025

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GAHC010212952011




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                            THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./63/2011

            PUNYA KANTA DAS
            S/O SRI SINDHURA DAS, R/O BORHUJ GAON, UNDER PULIBAR POLICE
            STATION IN THE DIST. OF DIBRUGARH, ASSAM.



            VERSUS

            STATE OF ASSAM




Advocate for the Petitioner : MR.J M CHOUDHURY, MS. B SARMA, AMICUS CURIAE,MR.B
M CHOUDHURY,MS.S CHOUDHURY

Advocate for the Respondent : PP, ASSAM, ,




                                  BEFORE
                   HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                             ORDER

Date : --07.08.2025

Heard Mr. B.M. Choudhury, the learned counsel for the appellant. Also heard Mr. P. Borthakur, the learned Additional Public Prosecutor appearing on behalf of State respondent.

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Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant