Page No.# 1/3 vs The State Of Assam And 5 Ors
2025 Latest Caselaw 2559 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 5 Ors on 7 August, 2025

Author: Nelson Sailo

Bench: Nelson Sailo

                                                                Page No.# 1/3

GAHC010005442025




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/227/2025

         JAYANTA KUMAR GOPE AND 4 ORS
         S/O SRI JASHODA RANJAN GOPE, VILL- BIYAIR DALA, DURGA NAGAR,
         P.O. AND P.S.-RATABARI, DIST- SRIBHUMI, ASSAM, PIN-788735

         2: SAFIQUL ISLAM
          S/O SHAHALOM SHEIKH
         VILL- PAKHIRIGURI
          P.O.-KRISHNAI
          DIST- GOALPARA
         ASSAM
          PIN-783126

         3: HIRAMANI DEKA
          D/O DHARANIDHAR DEKA
         VILL- DAKSHINGAON
          P.O.-SANEKUCHI
          P.S.-GHOGRAPAR
          DIST- NALBARI
         ASSAM
          PIN-781350

         4: GOBINDA ROY
          S/O MANU RAM ROY
          R/O HADANPARA
         WARD NO. 8
          P.O. AND P.S.-KOKRAJHAR
          DIST- KOKRAJHAR
         ASSAM
          PIN-783370

         5: SIMANTA PATHAK
          S/O SRI MADAN CHANDRA PATHAK
         VILL- PATHALIPARA
          P.O. AND P.S.-NAGARBERA
                                                                           Page No.# 2/3

             AMINGAON
             DIST- KAMRUP
             ASSAM
             PIN-78112

            VERSUS

            THE STATE OF ASSAM AND 5 ORS
            REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM, SCHOOL
            EDUCATION DEPARTMENT, DISPUR, GUWAHATI-781006

            2:THE SECRETARY TO THE GOVT. OF ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI-781006

            3:THE DIRECTOR OF SECONDARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-781019

            4:THE MANAGING DIRECTOR OF ADARSHA VIDYALAYA SANGATHAN
            ASSAM
             KAHILIPARA
             GUWAHATI-781019

            5:THE MISSION DIRECTOR
             RASHTRIYA MADHYAMIK SIKSHA ABHIJAN
            ASSAM
             KAHILIPARA
             GUWAHATI-781019

            6:THE DIRECTOR OF EDUCATION
             BTC
             KOKRAJHAR
            ASSAM
             PIN-78337

Advocate for the Petitioner   : MR. S C BISWAS, MR. A K DAS,MS A BORAH,MR J ABEDIN

Advocate for the Respondent : SC, SEC. EDU., SC, BTC,SC, FINANCE
                                                                         Page No.# 3/3

                                  BEFORE
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                       ORDER

Date : 07.08.2025

Mr. U. Sharma, learned Standing Counsel, Secondary Education Department, submits that he requires further 3 (three) weeks' time to obtain instructions and to file counter-affidavit.

Mr. J. Abedin, learned counsel for the petitioners submits that the case of the petitioners is covered by the Judgment and Order dated 18.12.2024 passed in WP(C) No. 1916 of 2023 (Sanjib Nath & Ors Vs. State of Assam & Others).

List this matter again after 3 (three) weeks, on a date to be fixed by the Registry.

Mr. P. Nayak, learned counsel appears for the respondent Nos. 5 & 6.

Interim order shall be considered on the next date.

JUDGE

Comparing Assistant