Page No.# 1/3 vs The State Of Assam And 4 Ors
2025 Latest Caselaw 2060 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 4 Ors on 6 August, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                 Page No.# 1/3

GAHC010210652024




                                                          undefined

                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/5348/2024

         SWAPNA NEOG DUTTA AND 5 ORS
         WIFE OF LATE HEM KANTA DUTTA,
         VILLAGE- GARAMUR SARU SATRA (MAJULI),
         P.O.- GARAMUR, P.S.- GARAMUR, PIN -785104,
         DIST.- MAJULI, ASSAM.

         2: RUNU BORUAH
          DAUGHTER OF MINARAM BARUAH

         VILLAGE- DARIAAALICHINGA GAON

         P.O.- KAMALABARI
          P.S.- KAMALABARI

         PIN- 785106
         DIST.- MAJULI
         ASSAM.

         3: JUNU BHUYAN BORAH
         WIFE OF LATE KHAGEN BORAH

         VILL- BENGENAATI SATRA

         P.O.- BENGANAATI SATRA
          P.S.-
         PIN- 785106

         DIST.- JORHAT
         ASSAM.

         4: RUPREKHA PHUKAN
         WIFE OF SANJIB DUTTA

         VILL.- GARMUR SANKARPUR
                                                    Page No.# 2/3

KUMARGAON

P.O.- J.E.C. ROAD
 PIN- 785007

DIST.- JORHAT
ASSAM.

5: GUNA KANTA BORA
 SON OF LATE BUP CHANDRA BORAH

VILL.- RAWNA GAON

P.O.- TOTOYA GAON
 P.S.- KAMALABARI

PIN- 785106

DIST.- MAJULI
ASSAM.

6: GUNA RAM BORA
 SON OF LATE SONARAM BORAH

VILLAGE- CHAMAGURI SATRA

P.O.- CHAMAGURI
 P.S.- KAMALABARI

PIN- 785106

DIST.- MAJULI
ASSAM

VERSUS

THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM,
WATER RESOURCE DEPARTMENT,
DISPUR, GUWAHATI-6.

2:THE UNDER SECRETARY TO THE GOVERNMENT OF ASSAM
WATER RESOURCE DEPARTMENT
 DISPUR
 GUWAHATI-6.

3:THE CHIEF ENGINEER
                                                                          Page No.# 3/3

           WATER RESOURCE DEPARTMENT
           NEAR ATAL BIHARI VAJPAYEE BHAWAN
           BASISTHA
           GUWAHATI- 29.

           4:THE EXECUTIVE ENGINEER
            MAJULI WATER RESOURCE DIVISION
            NEAR CRPF CAMP
            P.O.- GARAMUR SATRA
           DIST.- MAJULI
            PIN- 785105
           ASSAM.

           5:THE ASSISTANT EXECUTIVE ENGINEER
            KAMALABARI WATER RESOURCE SUB-DIVISION
            KAMALABARI
            MAJULI

Advocate for the Petitioner : MR. A SARMA, MS. P KHOUND,MS G SWAMI,MR. K
KALITA,MR. A D CHOUDHURY
Advocate for the Respondent : SC, WATER RESOURCE,




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                      ORDER

06.08.2025

Mr. C. Sarma, learned Standing Counsel, Water Resource Department prays for 2 (two) weeks' time to apprise the Court as to whether the judgments referred to by Mr. K Kalita, learned counsel for the petitioners will cover the cases of the petitioners as well. List the matter again on 27.08.2025.

JUDGE

Comparing Assistant