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Page No.# 1/2 vs Pradeep Kumar
2025 Latest Caselaw 1694 Gua

Citation : 2025 Latest Caselaw 1694 Gua
Judgement Date : 1 August, 2025

Gauhati High Court

Page No.# 1/2 vs Pradeep Kumar on 1 August, 2025

                                                                            Page No.# 1/2

GAHC010054742025




                                                                     undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : I.A.(Civil)/2350/2025

            THE MANAGING DIRECTOR AND 2 ORS
            FOOD CORPORATION OF INDIA, 16-20 BARAKHAMBA LANE, NEW DELHI
            110001

            2: THE EXECUTIVE DIRECTOR FCI

             N.E. ZONE ULUBARI
             GLP BUILDING
             G.S. ROAD
             GUWAHATI 781007

            3: THE GENERAL MANAGER (R)
             REGIONAL OFFICE
            ASSAM REGION PALTAN BAZAR GUWAHATI 78100

            VERSUS

            PRADEEP KUMAR
            S/O BIRJNANDAN PRASAD, CHITRALEKHA NAGAR, P.O. , P.S. TEZPUR,
            ASSAM, PIN 784001



Advocate for the Petitioner   : MR. P K ROY, MRS. A CHAKRABORTY,MR. S K
CHAKRABORTY

Advocate for the Respondent : ,




                                  BEFORE
                       HONOURABLE THE CHIEF JUSTICE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
                                                                       Page No.# 2/2

                                     ORDER

01.08.2025 (Ashutosh Kumar, CJ)

This Interlocutory Application has been filed by the applicants

seeking condonation of delay of 49 days in preferring an appeal

against the judgment and order dated 18.12.2024 passed by a

learned Single Judge of this Court in WP(C) No.4486/2023.

Let notice be issued to the respondent by both modes, i.e. by

registered post with A/D as well as by usual process, on steps being

taken by the applicants within a period of 3 (three) days, returnable

on 10.09.2025.

                             JUDGE                    CHIEF JUSTICE



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