Page No.# 1/2 vs The State Of Assam
2024 Latest Caselaw 8649 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam on 25 November, 2024

                                                                 Page No.# 1/2

GAHC010202262023




                                                           2024:GAU-AS:11575

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Crl.)/837/2023

         BINDESWAR TIWARI
         S/O LATE RAMNARESH TIWARI
         R/O AMGURI TOWN
         WARD NO. 4
         P.S. AND P.O.- AMGURI
         PIN- 785683
         DIST.- SIVASAGAR
         ASSAM.


          VERSUS

         THE STATE OF ASSAM
         REP. BY THE P.P.
         ASSAM.

         2:SMTI JHARNA NEOG
         D/O-SRI PRADIP NEOG
          R/O-MIRI CHUTIA GAON
          HALWATING GRANT
          P.S.-HALWATING
          DIST.-SIVASAGAR
         ASSAM
          PIN- 785683
          ------------
         Advocate for : MR K DAS
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM
                                                                         Page No.# 2/2

                                        BEFORE
             HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
                                         ORDER

25.11.2024 In view of the Judgment and Order passed today in Criminal Appeal No. 332/2023,

this interlocutory application stands disposed of.

JUDGE

Comparing Assistant